JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 456 of 61,482

Tribunals and Commissions18 Sept 2026Dismissed

Sumit Kumar Das Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6900

Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19Constitution of India-Article 14

Read judgment

Tribunals and Commissions18 Sept 2026Disposed Of

Sahadev Nayek Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6892

Administrative Tribunals Act, 1985-Section 5(6), 19

Read judgment

Tribunals and Commissions18 Sept 2026Disposed Of

Anil Kumar Mochi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6884

Administrative Tribunals Act, 1985-Section 5(6), 19

Read judgment

Tribunals and Commissions18 Sept 2026Allowed

Laxmi Chand Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6811

Read judgment

Tribunals and Commissions18 Sept 2026Dismissed

Om Prakash Oza Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6806

IPC-Section 409CCS (CCA) Rules, 1965-Rule 14

Read judgment

Tribunals and Commissions18 Sept 2026Disposed Of

Shyam Lal Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6795

Read judgment

Tribunals and Commissions18 Sept 2026Disposed Of

Hasan Askari Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6778

Read judgment

Tribunals and Commissions18 Sept 2026Dismissed

Shrichand Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6863

Central Civil Services (Classification, Control & Appeal), Rules, 1965-Rule 14, 13 (2), 11, 11 (vi)

Read judgment

Tribunals and Commissions18 Sept 2026Disposed Of

M/s. Babar Agro Products Through Appasaheb Manohar Babar Vs Union Bank Of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6091

SARFAESI Act-Section 17(6)

Read judgment

Tribunals and Commissions18 Sept 2026Partly Allowed

Neeru Birla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6678

Income Tax Act, 1961-Section 69A, 69, 271AAC, 234B, 234C, 234DIncome Tax (Appellate Tribunal) Rules 1963-Rule 11

Read judgment

Tribunals and Commissions18 Sept 2026Allowed

Prime Services Vs DCIT Circle – 43 (1) Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6677

Income Tax Act, 1961-Section 139(1), 143(1), 143(1)(a), 36(1)(va)General Clauses Act, 1897-Section 10

Read judgment

Tribunals and Commissions18 Sept 2026

Vivek Kesarwani Vs Assessing Officer (NFAC) Now ACIT Central Circle-20, New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6669

Income Tax Act, 1961-Section 69A, 127, 132, 144B, 147, 148, 148A, 148A(b), 148A(d), 149(1), 147 to 151Finance Act, 2021

Read judgment

Tribunals and Commissions18 Sept 2026Partly Allowed

Bright Lifecare Private Limited Vs Deputy Commissioner Of Income Tax, Circle 4(2)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6668

Income-tax Act, 1961-Section 143(3), 144B, 56(2)(viib), 270A, 234B, 234DIncome Tax Rules, 1962-Rule 11UA

Read judgment

Tribunals and Commissions18 Sept 2026

Amba Properties Private Limited Vs Deputy Commissioner Of Income Tax, Circle 1(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6667

Income-tax Act-Section 200A, 271E, 274(2)(b), 269T, 154, 250(6)

Read judgment

Tribunals and Commissions18 Sept 2026Allowed

M/s The Jagriti Nagar Co-operative House Building Society Ltd. Vs Income Tax Officer, Ward 58(3), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6666

Income-tax Act, 1961-Section 154, 80P(2)(d)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Read judgment

Tribunals and Commissions18 Sept 2026

Akashiganga Foundation Vs PCIT (Central), Delhi-2

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6665

Income-tax Act, 1961-Section 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AB, 80G, 132

Read judgment

Tribunals and Commissions18 Sept 2026Dismissed

Shri Shivam Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6664

Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Read judgment

Tribunals and Commissions18 Sept 2026

Deputy Commissioner Of Income Tax, Central Circle-20 Vs Mohan Kumar Agarwal And Son Prop. M/s Nandan Dairy Products

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6663

Income Tax Act, 1961-Section 147, 143(3), 142(1), 69, 145(3), 69C, 153(2), Chapter XIV-B

Read judgment

Tribunals and Commissions18 Sept 2026

Rakesh Shukla Vs Assessing Officer NFAC

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6660

Income Tax Act, 1961-Section 271(1)(c), 147, 148, 144, 69A, 250

Read judgment

Tribunals and Commissions18 Sept 2026Partly Allowed

Arcserve Software Solutions Private Limited Vs Dcit Circle 1(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6658

Income Tax Act, 1961-Section 250, 143(3), 50(2), 194-IA, 194LA, 203A, 69C, 40(a)(ia), 32(1)(ii), 32(1), 2(42C), 2

Read judgment