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12,29,635 judgments in All Courts · page 455 of 61,482

Tribunals and Commissions19 Sept 2026Disposed Of

Mohammad Qamar Khan Vs Union Of India & Ors.

Central Administrative Tribunal · 2023 INSC 901

Constitution of India-Article 12, 14, 16, 21, 142, 311(2)Government of India Act, 1935-Section 240(3)CCS Temporary Service Rules, 1965-Rule 5
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High Courts19 Sept 2026Dismissed

The State Of M.P. Vs Munnalal

Madhya Pradesh High Court · 2026 INSC 221

Code of Criminal Procedure, 1973-Section 378(1) & (3), 378, 386Prevention of Corruption Act, 1988-Section 7, 13(i)(d) read with Section 13(ii), 13(1)(d), 13(2), 13(1)(a) and (b), 13(1)(d)(i) and (ii), 20Prevention of Corruption Act, 1947-Section 5(1)(d) read with Section 5(2), 5(1)(a) and (b), 5(1)(c), (d) and (e), 4(1)
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Tribunals and Commissions19 Sept 2026

Dinesh Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3367

Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995-Section 47
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Tribunals and Commissions19 Sept 2026

Gyanod Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3370

Administrative Tribunals Act, 1985-Section 19Rights of Persons with Disabilities Act, 2016-Section 2(d), 2(r), 2(s)
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