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12,29,635 judgments in All Courts · page 459 of 61,482

Tribunals and Commissions18 Sept 2026Partly Allowed

Delhi International Airport Limited Vs Airports Economic Regulatory Authority Of India & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 5942

Airports Economic Regulatory Authority of India Act, 2008-Section 13, 13(1), 13(1)(a), 13(1)(a)(i), 13(1)(a)(ii), 13(1)(a)(iii), 13(1)(a)(iv), 13(1)(a)(v), 13(1)(a)(vi), 13(1)(a)(vii), 13(1)(e), 13(1)(f), 13(4), 14(4), 17(b), 18, 18(2), 18(7), 31, 32Code of Civil Procedure, 1908-Section 100, Explanation IV to Section 11, Order XLI Rule 5Income Tax Act, 1961-Section 37(1)
Tribunals and Commissions18 Sept 2026

A. Hamza Vs Union Territory Of Lakshadweep & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5783

Code of Criminal Procedure-Section 378(3)Prevention of Corruption Act, 1988-Sections 7, 11, 13(2), 13(1)(d), 13(1)(c)CCS(Pension) Rules, 1972-Rule 9, clause 6(b) of Rule 9, 69, sub-clause 1(c) of Rule 69
Tribunals and Commissions18 Sept 2026Partly Allowed

Neeru Birla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5236

Income Tax Act, 1961-Section 69A, 69, 271AAC, 234B, 234C, 234DIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11