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12,29,635 judgments in All Courts · page 273 of 61,482

Tribunals and Commissions06 Oct 2026Disposed Of

Jayashree Anandan Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3760

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

Nadiga Manjunatha Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3759

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

Raghuram Aithal Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3758

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

N.Viswanathan Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3757

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

S.P.Vasan Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3755

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

Raje Gowda Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3754

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Dismissed

G. Sanjeev Vs The Union Of India

Central Administrative Tribunal · (2026) 10 CAT CK 3684

Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 15Constitution of India-Article 12, 14, 16, 226, 227
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Tribunals and Commissions06 Oct 2026Disposed Of

K Seshadri Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3668

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
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Tribunals and Commissions06 Oct 2026Disposed Of

K Sudhakara Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3667

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Rule 22
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