Tribunals and Commissions06 Oct 2026
Dr. M. Ravichandra Babu Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3425
Rights of Persons with Disabilities Act, 2016-Sections 75, 77
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12,29,635 judgments in All Courts · page 272 of 61,482
Tribunals and Commissions06 Oct 2026Dismissed
Upendra Ponia Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 334
Delhi Police Act, 1978-Section 4, 5, 134Constitution of India-Article 14, 16Railway Protection Force Act, 1957
Tribunals and Commissions06 Oct 2026Allowed
Arvind Parashar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3448
Prevention of Corruption Act, 1988-Section 17A
Tribunals and Commissions06 Oct 2026Disposed Of
Ajay Yadav Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3635
Tribunals and Commissions06 Oct 2026Disposed Of
Pradeep Kumar Vs National Dental Commission (Erstwhile Dental Council Of India) & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3630
Tribunals and Commissions06 Oct 2026Dismissed
NALCO Retired Employees Welfare Association Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3629
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4, Sub Rule (5)(b)Administrative Tribunal Act, 1985-Section 21, 21(1)Constitution of India-Article 14, 16
Tribunals and Commissions06 Oct 2026Disposed Of
J.Anitha & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3609
CPC-Section 60 (1) (g)Payment of Gratuity Act 1972-Section 13Pension Act 1871-Section 11
Tribunals and Commissions06 Oct 2026Allowed
Prem Narayan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3595
Railway Services (Pension) Act, 1993-Chapter VI Rule 75 Explanation 1Railway Services (Pension) Rules, 1993-Rule 75(6)Railway Services (Pension) Rules, 2026-Rule 50
Tribunals and Commissions06 Oct 2026
Vikash Kumar Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3587
Administrative Tribunal, Act, 1985-Section 19
Tribunals and Commissions06 Oct 2026Disposed Of
M. Subramaniam & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3576
Central Civil Services (Revised Pay) Rules, 1997
Tribunals and Commissions06 Oct 2026
Vinod Prakash Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3574
Administrative Tribunal, Act, 1985-Section 19
Tribunals and Commissions06 Oct 2026Disposed Of
Km. Shruti Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3573
Administrative Tribunal, Act, 1985-Section 19
Tribunals and Commissions06 Oct 2026
Mukesh Yatee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3571
Tribunals and Commissions06 Oct 2026Disposed Of
S Anandhi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3566
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
A. Nagamohan Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3562
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
N.Ramgopal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3561
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
J.Doreta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3560
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
S.Chandramouli Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3763
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
Maria Leemarose Metilda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3762
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of
S.V.Pandu Rao Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3761
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22