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Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 274 of 61,482

Tribunals and Commissions06 Oct 2026Disposed Of

Dhanalakshmi S K Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3666

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Gururaja Rao G K Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3664

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

H N Thammaiah Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3663

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Smt Ratna R N Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3662

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

S. Srinath Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3661

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Gurudasan Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3660

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Shiva Shankara Reddy D Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3659

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Narasingh Raju Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3658

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14/16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

V B Balekundri Vs Union of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3657

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Maria Teresa Nirmala Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3654

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

K N Vasudeva Murthy Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3652

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

T R Narahari Datta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3650

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

A Mahaboob Khan Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3649

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Sumitra Devi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3648

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

H A Savitha Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3645

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

M.B.Bhogesha Gowda Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3346

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Rule 22
Tribunals and Commissions06 Oct 2026Disposed Of

Saji Jacob Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3341

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 141Fundamental Rules and Supplementary Rules-Fundamental Rule 22