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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,623 of 61,517

High Courts09 Apr 2026Dismissed

XYZ Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0193

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144, 183(3), 482, 483(3)Bharatiya Nyaya Sanhita, 2023-Section 351(2)Code Of Criminal Procedure, 1973-Section 125
High Courts09 Apr 2026Dismissed

Gayassudin Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0143

Code of Criminal Procedure, 1973- Section 164Bharatiya Nyaya Sanhita, 2023- Section 69, 89, 115(2), 123, 351Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts09 Apr 2026Dismissed

MD. Farhad Zaman Vs Union Of India & Ors

Calcutta High Court · (2026) 04 CAL CK 0057

Border Security Force Rules, 1969-Rule 22Indian Penal Code, 1860-Section 120B, 420Prevention Of Corruption Act, 1988-Section 7, 7A, 8, 11(2)