JUDGMENT DATABASE

Search 12,33,556 Indian judgments.

12,33,556 judgments in All Courts · page 1,621 of 61,678

High Courts21 Apr 2026Disposed Of

Surya Narain Vs State

Delhi High Court · (2026) 04 DEL CK 0746

Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114
High Courts21 Apr 2026Allowed/ Disposed Of

Prapti Chakraborty Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0615

Constitution Of India, 1950-Article 14West Bengal School Service Commission (General Transfer, Transfer On Special Grounds And Reallocation) Rules, 2015-Rule 6, 6(5)
Supreme Court21 Apr 2026Disposed Of

M/s Marg Limited Vs Sushil Lalwani & Ors

Supreme Court Of India · (2026) 04 SC CK 0513

Code of Civil Procedure, 1908- Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(c)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002- Section 13(2)Tamil Nadu Court Fees and Suit Valuation Act, (Amended) 2017- Section 27(c)