Tribunals and Commissions17 Apr 2026Partly Allowed
GD Goenka Pvt. Limited Vs DCIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3664
Income Tax Act, 1961-Section 153A, 153B, 153C, 153DRight to Information Act
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Tribunals and Commissions17 Apr 2026Partly Allowed
Lagan Kala Upvan Trust Vs Mr. Shri Prakash Dubey
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3707
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB
Tribunals and Commissions17 Apr 2026Allowed
Maharishi Dayanand Educational Society Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3701
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G(5)
Tribunals and Commissions17 Apr 2026Dismissed
DCIT, Central Circle-01 Vs Sanjay Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3698
Income Tax Act, 1961-Section 143(3), 153C, 153A, 132, 127, 143(2)Finance Act, 2017
Tribunals and Commissions17 Apr 2026Allowed
Chetan Kakkar Vs Commissioner Of Income Tax (Appeals)-29
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3695
Income Tax Act, 1961-Section 143, 69A
Tribunals and Commissions17 Apr 2026
ACIT Vs Sanjay Goel
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3694
Income Tax Act, 1961-Section 69A, 69B, 132(4), 143(3), 147, 148, 148A, 149, 151, 153A, 153C, 153A to 153D, 158BB(1), 158BC, 250, 260A, 271AACFinance Act, 2021Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions17 Apr 2026Partly Allowed
GD Goenka Pvt. Limited Vs DCIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3687
Income Tax Act, 1961-Section 153A, 153B, 153C, 153DRight to Information Act
Tribunals and Commissions17 Apr 2026
DCIT Central Circle-I, Noida Vs M/s Bright Buildtech Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3731
Income-tax Act, 1961-143(3), 148, 250(4), 133(6)
Tribunals and Commissions17 Apr 2026Allowed
Daksh Prajapati Samiti Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3730
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB(1)(ii)(b), 80B(5), 80G(5)
Tribunals and Commissions17 Apr 2026Allowed
Harikishan Choudhary Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3729
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions17 Apr 2026
Dhruv Jain Vs DCIT, Central Circle-07
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3727
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Apr 2026Allowed
Meerut Cooperative Cane Development Union Ltd. Vs NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3726
Income Tax Act, 1961-Section 250, 250(6), 270A, 80P, 80P(2)(a)(iii), 80P(2)(d), 194H, 154
Tribunals and Commissions17 Apr 2026Dismissed
Deputy Commissioner Of Income Tax Vs Mohinder Kumar Malik
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3725
Income tax Act, 1961-Section 153C, 143(3), 153A, 147/148, 148, 142(1), 143(2), 132, 132AFinance Act, 2017Finance Act, 2016-Section 197
Tribunals and Commissions17 Apr 2026Allowed
Pradeep Kumar Tyagi Vs Income Tax Officer-5(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3724
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions17 Apr 2026
RG Home Furnishings Private Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3723
Income-tax Act, 1961-Section 143(3), 147, 148, 68
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3722
Income-tax Act, 1961-Section 132, 68, 69C, 143(3), 250(4)
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3721
Income-tax Act, 1961-Section 132, 143(3)/143(3), 68, 69C, 250(4)
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3720
Income-tax Act, 1961-Section 132, 143(3), 68, 69C, 250(4)
Tribunals and Commissions17 Apr 2026Allowed
Etcetera Entertainment Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3719
Income Tax Act-Section 148, 148A, 147, 274, 144Limitation Act of 1963-Section 51
Tribunals and Commissions17 Apr 2026Allowed
Brij Bala Kapur Vs DCIT, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3718
Right to Information Act, 2005-Section 6(3)