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Tribunals and Commissions17 Apr 2026Dismissed

ACIT Vs United Hitech Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3737

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 143(1), 143(2), 142(1), 40A(3), 68, 37(1)
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Tribunals and Commissions17 Apr 2026Partly Allowed

DCIT Vs Curadev Pharma Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3735

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A
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Tribunals and Commissions17 Apr 2026Partly Allowed

Vinod Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3757

Income Tax Act, 1961-Section 68, 69, 69C, 115BBE, 133A, 143(3), 250, 251(1)
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Tribunals and Commissions17 Apr 2026

Kavita Sharma Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3764

Income Tax Act, 1961-Section 250, 143(3), 143(2), 148
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Tribunals and Commissions17 Apr 2026Dismissed

DCIT Vs M/s. Caddie Hotels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3242

Income Tax Act, 1961-Section 250, 143(1), 143(2), 143(3), 143(3A), 143(3B), 115JB, 32, 43, Explanation 10 to Section 43(1)Income Tax Rules, 1962-Rule 46ACompanies Act, 2013
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Tribunals and Commissions17 Apr 2026Partly Allowed

DCIT Vs Curadev Pharma Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3256

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A
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Tribunals and Commissions17 Apr 2026

Sri Ranjit Saha & Ors. Vs Tripura Gramin Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3023

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 2(f), 13(2), 13(4), 14, 17Security Interest (Enforcement) Rules, 2002-Rule 8(7), 8(7)(b), 9(3), 9(4)
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