High Courts13 Oct 2026Dismissed
Ashok Kumar Khande Vs Sonuram Satnami
Chhattisgarh High Court · (2026) 10 CHH CK 4117
CPC-Order 18 Rule 4Indian Evidence Act, 1872-Sections 101, 102
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12,28,363 judgments in All Courts · page 161 of 61,419
High Courts13 Oct 2026Dismissed
Billu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4102
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(B), 20(B)(ii-C), 50, 52ACode of Criminal Procedure, 1973-Section 91, 313
High Courts13 Oct 2026Disposed Of
Shri Jyoti Narayan Dubey Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4101
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Oct 2026Dismissed
Rajkamal Borkar Vs Smt. Reema Borkar
Chhattisgarh High Court · (2026) 10 CHH CK 4100
High Courts13 Oct 2026Dismissed
Beniprasad Patel Vs Smt. Prema Patel & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4099
Code of Civil Procedure, 1908-Section 96
High Courts13 Oct 2026Dismissed
Pardeshi Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4054
High Courts13 Oct 2026
Santosh Sahu Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4003
BNSS, 2023-Section 483, 183, 84, 351Bharatiya Nyaya Sanhita-Section 64(2)(m), 269, 209
High Courts13 Oct 2026Dismissed
Noor Hassan Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3552
Regularization Rules of 2011-Rule 4(1)Irrigation Department Regularization of Part Time Tube Well Operators on the post of Tube Well Operators Rules, 1996-Rule 6(1)
High Courts13 Oct 2026Dismissed
Smt. Anuya Rana Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3549
Uttarakhand Urban and Country Planning and Development Act, 1973
High Courts13 Oct 2026
Joginder Dass Mahant Vs Chairman, Indian Oil Corporation Limited & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3548
Transfer of Property Act-Section 106
High Courts13 Oct 2026Disposed Of
Digpal Singh Patwal Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3547
High Courts13 Oct 2026Disposed Of
Sanjay Badoni Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3542
Tribunals and Commissions13 Oct 2026Dismissed
Subas Chandra Das & Anr. Vs Parameshwar Funkwal & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3376
Administrative Tribunal Act
Tribunals and Commissions13 Oct 2026Dismissed
Nrusingha Charan Panda Vs Sri M Anil Kumar
Central Administrative Tribunal · (2026) 10 CAT CK 3400
Tribunals and Commissions13 Oct 2026Disposed Of
Shiv Kumar Vs Shri Rajneesh Agarwal
Central Administrative Tribunal · (2026) 10 CAT CK 3397
Tribunals and Commissions13 Oct 2026Disposed Of
Basanta Kumar Pati Vs UOI
Central Administrative Tribunal · (2026) 10 CAT CK 3426
Tribunals and Commissions13 Oct 2026
S. Ravichandran & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3419
Indian Railway Establishment Manual-Rule 1308Running Allowance Rules-Rule 903, 907(b)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions13 Oct 2026Disposed Of
KM Nikita Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3439
Administrative Act, 1985-Section 19
Tribunals and Commissions13 Oct 2026Disposed Of
Dheeraj Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3438
Administrative Act, 1985-Section 19
Tribunals and Commissions13 Oct 2026Disposed Of
Ashish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3437
Administrative Act, 1985-Section 19