Tribunals and Commissions13 Oct 2026Disposed Of
Soni Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3436
Administrative Act, 1985-Section 19
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 162 of 61,419
Tribunals and Commissions13 Oct 2026Disposed Of
Sarita Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3435
Administrative Act, 1985-Section 19
Tribunals and Commissions13 Oct 2026Allowed
Amarsang Thakor Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3461
Administrative Tribunals Act 1985-Section 19Department of Posts Postman and Mail Guard (Group 'C' post) Recruitment (Amendment) Rules, 2020-Note 2, Note 3
Tribunals and Commissions13 Oct 2026Allowed
Kokilaben Baria & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3460
Administrative Tribunals Act 1985-Section 19Department of Posts Postman and Mail Guard (Group 'C' post) Recruitment (Amendment) Rules, 2020-Note 2, Note 3Financial Handbook Volume – I-Rule 83, 84 and 86
Tribunals and Commissions13 Oct 2026Allowed
Smt. Pravinaben B. Khesti & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3454
Administrative Tribunals Act, 1985-Section 19Department of Posts Postman and Mail Guard (Group 'C' post) Recruitment (Amendment) Rules, 2020-Note 2, Note 3
Tribunals and Commissions13 Oct 2026Dismissed
Om Prakash Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3590
Railway Services Pension Rules 2026-Rule 44, 44(6)Railway Services Pension Rules 1993High Court Judges (Salaries and Conditions of Service) Act, 1954-Section 17B
Tribunals and Commissions13 Oct 2026Allowed
Birendramohan Panda Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3585
Tribunals and Commissions13 Oct 2026
Smt. Munni Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3579
Railway Pension Rules 1993-Rule 75Industrial Disputes Act, 1947-Section 25(F)Civil Services Regulation of Uttar Pradesh-Article 361, 424, 465, 465-A, Regulation 370
Tribunals and Commissions13 Oct 2026
Balakrishnan S Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3749
Assistant Foreman (Engines and Equipment) and Assistant Foreman (Structural) Group'C' Post Recruitment Rules, 2009
Tribunals and Commissions13 Oct 2026
Smt. Lisha. T.U. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3747
Tribunals and Commissions13 Oct 2026Allowed
Navnit K Dudhrejia Vs Chairman And Managing Director, Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3746
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Oct 2026Partly Allowed
Mahesh Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3742
Administrative Tribunal Act, 1985-Section 19Railway Services Pension Rules, 1993-Rule 87
Tribunals and Commissions13 Oct 2026Allowed
Km. Amita Bajpai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3732
Administrative Tribunal Act, 1985-Section 19GDS (Conduct and Engagement) Rules, 2011-Rule 8
Tribunals and Commissions13 Oct 2026Allowed
Gaurav Bajpai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3729
Administrative Tribunal Act, 1985-Section 19GDS (Conduct and Engagement) Rules, 2011-Rule 8
Tribunals and Commissions13 Oct 2026Disposed Of
Yadvendra Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3699
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Oct 2026Dismissed
Dr. Prasad C G S Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3677
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions13 Oct 2026Dismissed
Dr. Ganpati Vs The Director General & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3676
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14Right to Information Act
Tribunals and Commissions13 Oct 2026
Smt. Bhuvaneshwari N Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3672
Central Administrative Tribunals Act, 1985-Section 19Department of Posts, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020-Rule 8Constitution of India-Article 39
Tribunals and Commissions13 Oct 2026Dismissed
Murali Krishna Burela Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3670
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions13 Oct 2026Allowed
Sri Javarayi Gowda Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3651
Administrative Tribunals Act, 1985-Section 19CCS(RP) Rules 2016-Rule 7, Proviso of Note 10 below Rule 7Fundamental Rules