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Judgment
Justice K. Haripal, Judicial Member
This Original Application was filed by the applicant while working as Fitter, Cochin Zonal Base of Fisheries Survey of India aggrieved by non-granting of promotion to the post of Assistant Foreman (Structural).
Respondents filed reply statement.
During the pendency of the O.A, it has already been submitted before the Tribunal that by order dated 07.05.2026 the applicant stands promoted as Assistant Foreman. He has joined the said post on 08.05.2026 in Level-5 and now he is in Level-8. Even though he has been promoted as Assistant Foreman as stated above, he submits that he ought to have been granted promotion with retrospective effect.
Today when taken up, it is submitted that the applicant wants to file a detailed representation before the respondents seeking retrospective promotion. He has liberty to make such a representation. If such a representation is submitted, the 2nd respondent shall consider and dispose of the same, within a period of 60 days from the date of receipt of the representation, in accordance with law.
With the above direction, the O.A is disposed of. No costs.