JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 159 of 61,419

High Courts14 Oct 2026Dismissed

Orbit Enterprises Vs Vazirani Realty Private Limited

Bombay High Court · (2026) 10 BOM CK 1579

Real Estate (Regulation and Development) Act, 2016-Section 18, 18(1), 19(4), 19(10)Code of Civil Procedure, 1908-Section 100, Order XLI Rule 4, XLI Rule 33Companies Act, 1956

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High Courts14 Oct 2026Dismissed

Vrutika Vasantbhai Rohit Vs The Union Territory Of Dadra And Nagar Haveli & Ors.

Bombay High Court · (2026) 10 BOM CK 1625

Constitution of India-Article 15(6)Indian Medical Council Act-Section 10ASocieties Registration Act, 1860

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High Courts14 Oct 2026Allowed

Anandrao Chindhu Sakarkar & Anr. Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 1624

Mamlatdars' Courts Act-Section 5, 5(3), 5(4)Maharashtra Land Revenue Code-Section 143

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High Courts14 Oct 2026Disposed Of

Ranaghat Mandakini Educational Welfare Society & Anr. Vs National Medical Commission & Ors.

Delhi High Court · (2026) 10 DEL CK 1616

Constitution of India-Article 226, 14, 19(1)(g), 21National Medical Commission Act, 2019-Section 16(1)(a), 16(1)(c), 24, 26, 28, 28(3), 28(5), 28(6), 28(7), 29West Bengal Societies Registration Act, 1961

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High Courts14 Oct 2026Dismissed

Fakru @ Fakrudeen @ Menu @ Monu Through Parokar Ms Misakina Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2026) 10 DEL CK 1550

Indian Penal Code, 1860-Section 307, 353, 34, 379, 186, 427

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Supreme Court14 Oct 2026Allowed

B. Anasuyamma (Died) Per Lr & Anr. Vs B. Madhusudhan Reddy (Died) As Per Lrs & Ors.

Supreme Court Of India · 2026 INSC 1126

Code of Civil Procedure, 1908-Order XXIII, Rule 3

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High Courts14 Oct 2026Disposed Of

M/S Varaha Infra Limited Vs National Highways Authority Of India

Delhi High Court · (2026) 10 DEL CK 1553

Arbitration and Conciliation Act, 1996-Section 17

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High Courts14 Oct 2026Dismissed

Manish Srichand Pardasani Vs The State (NCT) Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1554

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 409, 120-BCode of Criminal Procedure, 1973-Section 319

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High Courts14 Oct 2026Dismissed

State (NCT Of Delhi) Vs Ajay Kumar & Anr.

Delhi High Court · (2026) 10 DEL CK 1555

Code of Criminal Procedure, 1973-Section 378(3), 378, 313, 161Indian Penal Code, 1860-Sections 302/34, 308

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High Courts14 Oct 2026Disposed Of

Patil Construction And Infrastructure Limited Vs Union Of India Through The Ministry Of Road Transport And Highways & Anr.

Delhi High Court · (2026) 10 DEL CK 1556

Arbitration and Conciliation Act, 1996-Section 29(A)

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High Courts14 Oct 2026Dismissed

Axis Finance Ltd Vs Anna Krishna Chaitanya & Ors.

Delhi High Court · (2026) 10 DEL CK 1557

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High Courts14 Oct 2026Allowed

Ashwani Sharma & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1558

IPC-Section 498A/406/34

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High Courts14 Oct 2026Allowed

Akshay Gautam & Ors. Vs State Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1559

IPC-Section 498A, 406, 34

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High Courts14 Oct 2026Allowed

Pramila & Anr. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1560

IPC-Section 323/341/451/506/34

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High Courts14 Oct 2026Allowed

Prabhu Bagai & Ors. Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1561

IPC-Section 498A/406/34

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High Courts14 Oct 2026Allowed

Nazi Vs The State NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 1562

Indian Penal Code, 1860-Sections 452, 302, 34Code of Criminal Procedure, 1973-Sections 313, 161Arms Act, 1959-Sections 25, 54, 59

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High Courts14 Oct 2026

Raman Raheja Vs Narendera Prasad Poddar

Delhi High Court · (2026) 10 DEL CK 1563

Code of Civil Procedure, 1908-Section 47, 151, Order XXXVIILimitation Act, 1963-Article 52Societies Registration Act, 1860-Section 8

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High Courts14 Oct 2026Allowed

Bharat Bhushan Gaur & Anr. Vs State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2026) 10 DEL CK 1564

IPC-Section 195A, 323, 341, 509, 34

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High Courts14 Oct 2026Allowed

Bharat Bhushan Gaur & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2026) 10 DEL CK 1565

IPC-Section 323, 451, 354, 506, 34

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High Courts14 Oct 2026Dismissed

Suresh Pal Vs National Council Of Applied Economic Research

Delhi High Court · (2026) 10 DEL CK 1566

CPC-Section 151Industrial Disputes Act, 1947-Section 2(j), 2(oo)(bb), 25-FConstitution of India-Article 227

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