High CourtsSingle Bench(2026) 10 DEL CK 1557

Axis Finance Ltd vs Anna Krishna Chaitanya & Ors.

Delhi High Court · Decided on 14 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
O.M.P.(I) (COMM.) 329/2026

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Judgment

2 paragraphs · 29 words
1.

Learned Counsel for the Petitioner seeks leave to withdraw the present petition as the matter has already been settled.

2.

The present petition is, accordingly, dismissed as withdrawn.