Tribunals and Commissions29 Apr 2026
Sandeep Kapoor Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3914
Income Tax Act, 1961-Section 250, 147, 143(3), 139(1), 69A, 148B, 115BBE
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Tribunals and Commissions29 Apr 2026Allowed
Trishul Realcon (P) Ltd. Vs ACIT, Central Circle-31, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3913
Income Tax Act, 1961-Section 139(5), 148, 132, 68, 69C, 133(6), 131
Tribunals and Commissions29 Apr 2026
Anisha Sachdeva Vs Asstt. Director of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3968
Income Tax Act, 1961-Section 10B, 10B(5), 10B(8), 90, 91, 139(1), 143(1), 154, 250Income-tax Rules, 1962-Rule 128, 128(8)(1), 128(9)
Tribunals and Commissions29 Apr 2026Allowed
Florence Nightingale Educational Society Vs DCIT Central Circle 29 ARA
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3201
Income-tax Act, 1961-Section 147, 144, 12A, 132(1)
Tribunals and Commissions29 Apr 2026
Frost Falcon Distilleries Ltd. Vs Mr. Ravi DC/ACIT, Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3200
Income Tax Act, 1961-Section 143(3), 142(1), 37
Tribunals and Commissions29 Apr 2026Allowed
M/s Veer Oil & General Mills Vs ACIT Circle Karnal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3199
Income-tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions29 Apr 2026Allowed
Deepika Sharma Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3198
Income-tax Act-Section 48, 54F, 142(1), 143(2), 143(3), 144B
Tribunals and Commissions29 Apr 2026
Eduwizards Infosolutions Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3197
Income Tax Act, 1961-Section 143(3), 56(2)(viib)Income Tax Rules, 1962-Rule 11UA, 11U, 11U(b), 11U(j), sub-rule (2) of rule 11UACompanies Act, 1956-Section 224
Tribunals and Commissions29 Apr 2026
Arvind Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3196
Tribunals and Commissions29 Apr 2026
ACIT Vs Sh. Yogesh Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3984
Income-tax Act, 1961-Section 143(3), 69, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
ACIT, Circle 10(1) Vs Harish Chandra Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3190
Income Tax Act, 1961-Section 143(3), 133(6), 143(2), 143(1), 142(1), 145(2)
Tribunals and Commissions29 Apr 2026
The Kangra Co-Op. Bank Ltd. Vs Dy. Director Of Income Tax, CPC, Bengaluru
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3110
Income Tax Act, 1961-Section 250, 244A, 143(1)
Tribunals and Commissions29 Apr 2026
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3119
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5)
Tribunals and Commissions29 Apr 2026
M/s Best Agrolife Limited Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3124
Income Tax Act-Section 153, 139(1), 132, 153C, 142(1), 69C
Tribunals and Commissions29 Apr 2026
Lawuncle Chambers Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3126
Income Tax Act, 1961-Section 2(15), 80G, 80G(5), clause (iv)(B) of proviso to Section 80G(5), (i) to (v)
Tribunals and Commissions29 Apr 2026Allowed
Rajdeo Singh & Anr. Vs DCIT, Central Circle 3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3065
Income Tax Act, 1961-Section 250, 153C, 115BBE, 127, 153A, 158BC, 158BD, 153B, 153D, 148, 151, 147, 132, 142Indian Evidence Act, 1872-Section 65BInformation Technology Act, 2000-Section 65B
Tribunals and Commissions29 Apr 2026
M/s Empire Fincap (P) Ltd. Vs Principal Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3165
Income-tax Act, 1961-Section 143(3), 263, 263 Explanation 2, 56(2)(viia), 68, 69, 41(1)
Tribunals and Commissions29 Apr 2026
Wateredge Hospitality Pvt. Ltd. & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2979
RDB Act-Section 22(2)(g)Code of Civil Procedure, 1908-Order V, IX Rule 13
Tribunals and Commissions29 Apr 2026
M/s. Babar Agro Products Through Prop. Appasaheb Manohar Babar Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2980
Tribunals and Commissions29 Apr 2026
Smt. Kiran Singh Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2981
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2)