High Courts22 Apr 2026Disposed Of
Tata Capital Housing Finance Limited Vs Mr. Kalu Ram Dhingra & Ors
Delhi High Court · (2026) 04 DEL CK 0797
Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 21, 37
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Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,544 of 61,517
High Courts22 Apr 2026Disposed Of
Anant Sky Infrastructure Pvt Ltd Vs Rail Vikas Nigam Ltd. And Anr & Anr
Delhi High Court · (2026) 04 DEL CK 0796
Arbitration and Conciliation Act, 1996- Section 9, 11, 12(2), 17, 21
High Courts22 Apr 2026Disposed Of
Sh. Ravinder Singh Vs State Goverment Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 0795
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 354, 354A
High Courts22 Apr 2026Disposed Of
Rajat Alariya Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0794
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 376
High Courts22 Apr 2026Disposed Of
Sumit Kumar Singh & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0793
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Apr 2026Disposed Of
Rohit And Ors Vs State ( N.C.T Of Delhi ) & Anr
Delhi High Court · (2026) 04 DEL CK 0792
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Apr 2026Disposed Of
Ziyadh Shait & Ors. Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 04 DEL CK 0791
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Apr 2026Disposed Of
Mohommad Morris Ansari & Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0790
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nayaya Sanhita, 2023- Section 3(5), 74, 75, 79, 126(2), 351(2)Indian Penal Code, 1860- Section 34, 341, 354, 354A, 506, 509
High Courts22 Apr 2026Disposed Of
Vijay Priya Gautam & Anr. Vs State & Anr.
Delhi High Court · (2026) 04 DEL CK 0789
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nayaya Sanhita, 2023- Section 3(5), 74, 75, 79, 126(2), 351(2)Indian Penal Code, 1860- Section 34, 341, 354, 354A, 506, 509
High Courts22 Apr 2026Allowed
New Delhi Municipal Council Vs Bharat Hotels Ltd & Anr.
Delhi High Court · (2026) 04 DEL CK 0774
Constitution of India, 1950- Article 14, 226New Delhi Municipal Council Act, 1994- Section 2(27), 3, 141, 141(2), 141(4), 416, 416(b), 416(1)(a), 416(2)(a), 416(2)(b)Delhi Land Reforms Act, 1954- Section 136
High Courts22 Apr 2026Disposed Of
Deepak Chopra And Anr Vs Zeenat Oberoi
Delhi High Court · (2026) 04 DEL CK 0773
Constitution of India, 1950- Article 227
High Courts22 Apr 2026Allowed
Lokesh @ Lucky Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0772
Indian Penal Code, 1860- Section 34, 392, 394, 397, 411Arms Act, 1959- Section 25, 27
High Courts22 Apr 2026Allowed
Vivek Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0771
Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- SectionSection 363, 376Protection Of Children From Sexual Offences Act, 2012- Section 6
High Courts22 Apr 2026Disposed Of
Babu Lal Koli Vs United India Insurance Co. Ltd
Delhi High Court · (2026) 04 DEL CK 0770
Code of Criminal Procedure, 1973- Section 156(3)General Insurance (Conduct, Discipline and Appeal) Rules, 1975- Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(6), 31, 42, 44, 47
High Courts22 Apr 2026Disposed Of
B L Koli Vs United India Insurance Company Ltd & Ors.
Delhi High Court · (2026) 04 DEL CK 0769
Code of Criminal Procedure, 1973- Section 156(3)General Insurance (Conduct, Discipline and Appeal) Rules, 1975- Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(6), 31, 42, 44, 47
High Courts22 Apr 2026Allowed
Sh. Ravindra Singh And Anr Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0768
Railway Claims Tribunal Act, 1987- Section 23
High Courts22 Apr 2026Allowed
Modi Woodspace Private Limited Vs The Registrar Of Trade Marks
Delhi High Court · (2026) 04 DEL CK 0767
Trade Marks Act, 1999- Section 11, 11(1), 11(a), 91
High Courts22 Apr 2026Dismissed
Uttar Pradesh State Road Transport Corporation Vs Lalaram & Ors
Delhi High Court · (2026) 04 DEL CK 0766
High Courts22 Apr 2026Dismissed
Ashok Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0753
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35(3)Bharatiya Nayaya Sanhita, 2023- Section 308, 318(4), 319, 340Indian Penal Code, 1860- Section 383, 384, 385, 386, 387, 388, 389, 416, 419, 420, 470, 471
High Courts22 Apr 2026Allowed
Tulsinand Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0673
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Bhartiya Nyay Sanhita, 2023- Section 3(5), 111, 316(5), 318(4), 318(3)