Tribunals and Commissions29 Apr 2026Allowed
Mahak Sales Private Limited Vs DCIT Circle -16(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3247
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Tribunals and Commissions29 Apr 2026Allowed
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3277
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G, 80G(5)
Tribunals and Commissions29 Apr 2026Allowed
Rajdeo Singh Vs DCIT, Central Circle 3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3349
Income Tax Act, 1961-Section 250, 153C, 153A, 153D, 153B (Second Proviso to Clause (b)), 127, 132, 132(4), 158BD, 158BC, 115BBE, 148, 151, 147, 142(1)Information Technology Act, 2000-Section 65BIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 Apr 2026
The Kangra Co-Op. Bank Ltd. Vs Dy. Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3351
Income Tax Act, 1961-Section 250, 244A, 143(1)
Tribunals and Commissions29 Apr 2026Allowed
M/s Galax Minerals (P) Ltd. Vs Income Tax Officer, Ward 23(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3352
Income Tax Act-Section 147, 148, 148A, 148A(b), 148A(d), 144B, 149, 149(1), 149(1)(b), 151, 151A, 151(ii), 149A(C), 149A(d)TOLA
Tribunals and Commissions29 Apr 2026Allowed
M/s Best Agrolife Limited Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3353
Income Tax Act-Section 153, 139(1), 132, 153C, 142(1), 69C
Tribunals and Commissions29 Apr 2026Allowed
Lawuncle Chambers Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3354
Income Tax Act, 1961-Section 2(15), 80G, 80G(5) (including clause (iv)(B) of the proviso), clauses (i) to (v)
Tribunals and Commissions29 Apr 2026Allowed
M/s Empire Fincap (P) Ltd. Vs Principal Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3911
Income-tax Act, 1961-Section 143(3), 263, 263 Explanation 2, 56(2)(viia), 68, 69, 41(1)
Tribunals and Commissions29 Apr 2026Allowed
Sanatan Dharm Mahila Mahavidyalya Society Vs ITO, Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3908
Income-tax Act, 1961-Section 144, 144B, 271(a)(c)
Tribunals and Commissions29 Apr 2026Allowed
KLM Steel Pipe Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3907
Income-tax Act, 1961-Section 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149A(c), 149A(d)Finance Act, 2021TOLA-Section 3(1)
Tribunals and Commissions29 Apr 2026Allowed
Vaibhav Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3906
Income-tax Act, 1961-Section 271(1)(c), 147, 144
Tribunals and Commissions29 Apr 2026Allowed
Krishna Constructions Co Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3905
Income-tax Act, 1961-Section 147
Tribunals and Commissions29 Apr 2026Allowed
Rajdeo Singh Vs DCIT, Central Circle 3, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3904
Income Tax Act, 1961-Section 250, 153C, 153A, 127, 115BBE, 158BD, 158BC, 153B, 153D, 148, 151, 147, 142(1), 132, 132(4)Indian Evidence Act, 1872-Section 65BInformation Technology Act, 2000-Section 65B
Tribunals and Commissions29 Apr 2026Allowed
Vaibhav Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3903
Income-tax Act, 1961-Section 271(1)(c), 147, 144
Tribunals and Commissions29 Apr 2026
DCIT, Exemption Vs Noida Golf Course Society
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3902
Income Tax Act, 1961-Section 250, 154
Tribunals and Commissions29 Apr 2026
Deputy Commissioner Of Income Tax Vs Parvinder Singh Gahlot
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3901
Income Tax Act-Section 153C
Tribunals and Commissions29 Apr 2026
Neelam Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3900
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions29 Apr 2026Allowed
Resident Welfare Association Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3899
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions29 Apr 2026Allowed
Shri Mahavir Pulses Private Limited Vs ACIT, CC-27 Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3897
Income Tax Act, 1961-Section 147, 144B, 132, 143(2), 148
Tribunals and Commissions29 Apr 2026Allowed
M/s. Million Sparks Foundation Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3896
Income-tax Act, 1961-Section 143(3), 144B, 12AA, 11, 11(1), 11(2), 11(5), 139(1), 80J(6A), 80-IA(7), 148A(d), 148, 143(1), 143(2), 119, 119(2)(b)Income Tax Rules, 1962-Rule 17, 17(3), 12(2)Finance Act, 2015