JUDGMENT DATABASE

Search 12,31,202 Indian judgments.

12,31,202 judgments in All Courts · page 1,547 of 61,561

Supreme Court22 Apr 2026Dismissed

Chaitanya Bahuuddeshiya Shikshan Prasarak Mandal & Ors Vs Auxilo Finserve Pvt. Ltd. & Ors

Supreme Court Of India · (2026) 04 SC CK 0519

Constitution of India, 1950- Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 13, 13(2)

Read judgment

High Courts21 Apr 2026Allowed

Sudhir Kumar Kale Vs Chhattisgarh State Information Commission & Ors.

Chhattisgarh High Court · (2026) 04 CHH CK 3972

Right to Information Act, 2005-Sections 8(1)(d) and 8(1)(j), 18 read with Section 20, 19, 20(1)

Read judgment

Tribunals and Commissions21 Apr 2026Partly Allowed

McKinsey Global Capabilities & Service P. Ltd. Vs Additional/Joint/Deputy/Assistant Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3843

Income Tax Act, 1961-Section 143(3), 144C(13), 143(3A), 143(3B), 92B, 80G, 143(1), 115JB, 154

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Bharat Gaurav Award Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3485

Income-tax Act, 1961-Section 80G, clause (iii) of first proviso to sub-section (5) of Section 80G, 12A(1)(ac)(iv)

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Mukul Jain Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3545

Income-tax Act, 1961-Section 147, 144, 144B

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Abhyudaya Housing & Constructions Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3540

Income-tax Act, 1961-Section 143(3) r.w.s. 254

Read judgment

Tribunals and Commissions21 Apr 2026

Assistant Commissioner Of Income Tax Vs Jpc Infra Private Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3629

Income Tax Act, 1961-Section 250, 147, 143(3), 148, 139(1), 68, 131, 133(6), 10 (clause (23FB))Companies Act

Read judgment

Tribunals and Commissions21 Apr 2026

Sangita Garg Vs Income Tax Officer, Ward 5(3)(3), Noida

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3627

Income Tax Act, 1961-Section 250, 143(3), 147, 68

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Aditya Bhardwaj Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3655

Income Tax Act, 1961-Section 250, 249(3)Limitation Act, 1963-Section 5, 51

Read judgment

Tribunals and Commissions21 Apr 2026Dismissed

Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-operative Thrift and Credit Society Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3654

Income-tax Act, 1961-Section 271D, 269SS, 269T, 271E, 273BCooperative Society Act

Read judgment

Tribunals and Commissions21 Apr 2026

Shriram Scientific & Industrial Research Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3651

Income Tax Act, 1961-Section 80G

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Aditya Bhardwaj Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3649

Income Tax Act, 1961-Section 250, 249(3)Limitation Act of 1963-Section 5, 51

Read judgment

Tribunals and Commissions21 Apr 2026Dismissed

ITO Vs Western Alloy Steels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3685

Income-tax Act, 1961-Section 147, 143(3), 144B, 69A, 148, 2(7A), 250(6), 148A(d)Constitution of India-Article 141

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Milky Investment & Trading Company Vs National E Assessment Centre

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3683

Income Tax Act, 1961-Section 143(3), 144B, 14A

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

Hands 4 Zero Poverty Trust Vs. CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3682

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(iii), 12AB

Read judgment

Tribunals and Commissions21 Apr 2026

Jasbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3680

Income Tax Act-Section 250, 271A, 271B, 148, 274

Read judgment

Tribunals and Commissions21 Apr 2026Allowed

M/s Abhisar Estates Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3933

Income-tax Act, 1961-Section 153C, 153C(1), 153C(3), 132, 132A, 69A, 153AFinance Act, 2021

Read judgment

Tribunals and Commissions21 Apr 2026Dismissed

Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-Operative Thrift And Credit Society Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3145

Income-tax Act, 1961-Section 271D, 269SS, 271E, 269T, 273BCooperative Society Act

Read judgment

Tribunals and Commissions21 Apr 2026

ITO Vs Western Alloy Steels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3143

Income-tax Act, 1961-Section 147, 143(3), 148, 148A(d), 144B, 69A, 2(7A), 250(6)Constitution of India-Article 141

Read judgment

Tribunals and Commissions21 Apr 2026

Mukul Jain Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3142

Income-tax Act, 1961-Section 147 r.w.s 144 r.w.s 144B

Read judgment