High Courts13 May 2026Allowed
Vaibhav Saxena & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1942
IPC-Sections 498A, 406, 506, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
JUDGMENT DATABASE
Search 12,33,288 Indian judgments.
12,33,288 judgments in All Courts · page 1,470 of 61,665
High Courts13 May 2026
Ramesh Sehgal Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1946
IPC-354/354(A)/342506/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 May 2026
Hardesh Gupta Vs Shashi Sharma
Delhi High Court · (2026) 05 DEL CK 1947
Negotiable Instruments Act, 1881-Section 138, 138/142Cr.P.C.-Section 311Constitution of India-Article 227
High Courts13 May 2026Allowed
Ashish Bhattacharya & Ors. Vs State Government Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 1948
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 May 2026Allowed
Pankaj Gupta & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1955
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 May 2026
Dinesh Shastri Vs Vinod Bhasin & Ors.
Delhi High Court · (2026) 05 DEL CK 1967
Code of Criminal Procedure, 1973-Section 156(3), 397Limitation Act 1963-Article 131
High Courts13 May 2026
Naresh Singh Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 2067
IPC-Sections 380, 419, 420, 468, 471, 120B, 34Juvenile Justice (Care and Protection of Children) Act, 2015-Section 24; Rule 14 of Rules made thereunder
High Courts13 May 2026Disposed Of
Uttar Pradesh State Road Transport Corporation Vs Seema Rustagi
Delhi High Court · (2026) 05 DEL CK 1819
Motor Vehicle Act, 1988-Section 168
High Courts13 May 2026Disposed Of
Smt. Suman & Ors. Vs HDFC ERGO General Insurance Co. Ltd. & Anr.
Delhi High Court · (2026) 05 DEL CK 1820
Indian Penal Code, 1860-Sections 285/336/337/304A
High Courts13 May 2026Disposed Of
Smt Kalpana Chauhan Vs The Oriental Insurance Co Ltd
Delhi High Court · (2026) 05 DEL CK 1821
High Courts13 May 2026Disposed Of
Sanjeev Mehndiratta Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1794
High Courts13 May 2026Disposed Of
Anuj Garg Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1795
Constitution of India-Article 14, 21SARFAESI ActIPC
High Courts13 May 2026Disposed Of
Steel Authority Of India Ltd. Vs Sh. R.K. Mishra
Delhi High Court · (2026) 05 DEL CK 1796
Right to Information Act, 2005-Section 2(h), 2(h)(d)(i), 8(1)(d), 8(1)(e), 11
High Courts13 May 2026Dismissed
Navya Industries Vs NTPC Limited
Delhi High Court · (2026) 05 DEL CK 1850
Constitution of India-Article 226
High Courts13 May 2026Dismissed
Yogesh Kumar Sharma Vs Canara Bank (Erstwhile Syndicate Bank)
Delhi High Court · (2026) 05 DEL CK 1895
Commercial Courts Act, 2015-Section 13Code of Civil Procedure 1908-Section 96, Order I Rule 10, 47, 21, 1 Rule 10Banker’s Books of the Evidence Act
High Courts13 May 2026Dismissed
Oyo Hotels And Homes Pvt. Ltd. Vs Shri Amit Samanta
Delhi High Court · (2026) 05 DEL CK 1896
Arbitration and Conciliation Act, 1996-Section 8, 8(i)Arbitration and Conciliation Act, 1966-Section 8
High Courts13 May 2026Disposed Of
K Vinod Kumar Vs Shri Govind Mohan, Secretary & Ors.
Delhi High Court · (2026) 05 DEL CK 1720
High Courts13 May 2026Disposed Of
Shri Ashish Kapoor Vs N Saravana Kumar
Delhi High Court · (2026) 05 DEL CK 1721
High Courts13 May 2026Disposed Of
Vijay Sehgal Vs Municipal Corporation Of Delhi Through Mr Sanjeev Kumar Assit Engineer Bldg
Delhi High Court · (2026) 05 DEL CK 1722
High Courts13 May 2026Disposed Of
Rajeev Kumar Chauhan Vs Rajesh Kumar Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 1723