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High Courts14 May 2026Partly Allowed

Kaushal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 05 CHH CK 0589

Code Of Criminal Procedure, 1973 - Section 161, 313, 374(2), 437AIndian Penal Code 1860 - Section 147, 148, 149, 307, 323, 324, 325, 326Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481
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Tribunals and Commissions13 May 2026Dismissed

ACIT Vs Sunil Kumar Bhala HUF

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3294

Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, 149(1), fourth proviso to Section 149(1), 149(2), 151, 151(1), 151(2), 151(i), 151(ii), 144B/144CRepresentation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
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Tribunals and Commissions13 May 2026

Mohd. Waseem Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3640

Income Tax Act, 1961-Section 250, 144
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Tribunals and Commissions13 May 2026Allowed

Rakesh Malhotra Vs DCIT, Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3639

Income-tax Act, 1961-Section 36(1)(va), 143(1), 143(1)(a), 36(1)(iv), 2(24)(x), 43B, 143(2), 143(3), 143(1A), 80-0, 139(1)
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Tribunals and Commissions13 May 2026Allowed

Aas Mohammad Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3636

Income-tax Act, 1961-Section 147, 144
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Tribunals and Commissions13 May 2026

Spreading Smiles Vs ITO-Ward Exemption

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3635

Income-tax Act, 1961-Section 11, 12, 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b), 139, 143(2), 143(3), 144B, 156, 164(1), 250
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