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Tribunals and Commissions15 May 2026Dismissed

DCIT, Central Circle-14 Vs Nawal Kishore Soni

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3562

Income Tax Act, 1961-Section 127, 132, 143(2), 143(3), 153A, 153C (including the First Proviso to Section 153C and the second proviso to Section 153A)
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Tribunals and Commissions15 May 2026Partly Allowed

Rakesh Dwivedi Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3607

Income Tax Act, 1961-Section 143(3), 69A, 271AAC, 115BBE, 44AB, 292B, 68, 69, 69BCompanies Act
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Tribunals and Commissions15 May 2026Allowed

Tathagat Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3604

Income Tax Act, 1961-Section 250, 250(2A), 11, 12, 12AA, 10(23C)(iv), 10(23C)(v), 10(23C)(vi), 10(23C)(vii)
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Tribunals and Commissions15 May 2026Allowed

Ramesh Gupta Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3603

Income Tax Act, 1961-Section 250, 143(3), 56, 10(1), 2(14)Income-tax Rules, 1962-Rule 46A, 46A(3)
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Tribunals and Commissions15 May 2026

DCIT Vs Anjula Singhal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3600

Income-tax Act, 1961-Section 143(3), 68, clause (23FB) of Section 10
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