High Courts16 May 2026Dismissed
Jagdeep Singh @ Jagga & Ors Vs State Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0675
Indian Penal Code, 1860- Section 147, 149, 188, 285, 300, 307, 436
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,448 of 61,678
High Courts16 May 2026Allowed
Naval Kishore And Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 0674
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Chandan Kumar And Anr. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0673
Indian Penal Code, 1860- Section 34, 406, 498A, 506
High Courts16 May 2026Allowed
Raj Kumar & Ors Vs State Of Nct Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0672
Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts16 May 2026Allowed
Dayabati Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0671
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts16 May 2026Partly Allowed
Sohbat Sohbat Hussain Vs Ms Brahmputra Cargo Carriers P Ltd & Anr
Delhi High Court · (2026) 05 DEL CK 0670
Indian Penal Code, 1860- Section 279, 304AEmployee's Compensation Act, 1923- Section 30
High Courts16 May 2026Allowed
Rohit Negi Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0669
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Rahul Indora And Ors Vs State Of Not Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0668
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Sanjeev Bansal Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0667
Indian Penal Code, 1860- Section 354, 506, 509
High Courts16 May 2026Dismissed
State (Nct Of Delhi) Vs Mahavir Singh
Delhi High Court · (2026) 05 DEL CK 0662
Code of Criminal Procedure, 1973- Section 207, 251, 255(1), 313(1)(b), 378Indian Penal Code, 1860- Section 279, 299, 300, 304AMotor Vehicles Act, 1988- 134, 187
High Courts16 May 2026Dismissed
Nabi Hasan Vs State (Govt.Of Nct) Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0660
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 207, 232, 313(1)(b)Indian Penal Code, 1860- Section 376, 377, 511
Tribunals and Commissions15 May 2026Disposed Of
Ms. Jaya Rani Deka Vs Central Secretariat Services Officers Society (CSSOS) & Anr.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 05 RERA CK 3842
Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 79, 89, 2(zk), 2(zg), 2(zn), 3, 12, 18(1)Societies Registration Act, 1860-Section 20National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
High Courts15 May 2026Allowed
Ram Prakash Vs Bhagat Ram & Anr.
High Court Of Himachal Pradesh · (2026) 05 SHI CK 3654
Tribunals and Commissions15 May 2026Allowed
Sangeeta Kathuria Vs ITO, Ward-49(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3553
Income-tax Act, 1961-Section 271(1)(B), 139, 148, 249(4)(b)
Tribunals and Commissions15 May 2026Allowed
Dara Constructions Vs ITO, Ward-3
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3547
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions15 May 2026Allowed
Smt. Suman Lata Vs ACIT, Central Circle-9, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3546
Income Tax Act, 1961-Section 250, 153C, 153D
Tribunals and Commissions15 May 2026Allowed
All IIT Alumni 4 Nation Building Trust Vs CIT (Exemptions) Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3545
Income Tax Act-Section 12AB
Tribunals and Commissions15 May 2026Allowed
Journeys Resorts Private Limited Vs Income Tax Officer, Ward 13(3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3543
Income Tax Act, 1961-Section 270A, 143(2), 40(a)(ia), 37, 221(1)
Tribunals and Commissions15 May 2026Allowed
PRL Projects And Infrastructure Ltd Vs ACIT, DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3542
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions15 May 2026
Sangeeta Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3541
Income Tax Act, 1961-Section 144, 147, 147(a), 147(b), 148, 148(2), 151, 251(1)(a), 292B