Tribunals and Commissions06 May 2026Allowed
Prem Kumar Vs Income Tax Officer, Ward 2(3)(2), Bulandshahr
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3550
Income-tax Act-Section 147, 144
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Tribunals and Commissions06 May 2026Allowed
Mohd. Tauhid Alam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3544
Income Tax Act, 1961-Section 144, 148, 148A(d), 68
Tribunals and Commissions06 May 2026Allowed
Ram Babu Ambavta Vs ITO, Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3722
Tribunals and Commissions06 May 2026Allowed
Jagdeep Singh Gill Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3781
Income Tax Act, 1961-Section 250, 132, 132(1), 132(4), 132(4A), 115BBE, 292C, Explanation 2 to Section 148, 148, 148A, 148B, 143(2), 143(3), 147, 149, 151, 133A, 133A(2A), 153A to 153D, 1534, 142(1), 139, 132AFinance Act, 2008Finance Act, 2021
Tribunals and Commissions06 May 2026
Pratap Arora Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3780
Income Tax Act, 1961-Section 250, 68
Tribunals and Commissions06 May 2026Partly Allowed
Ankit Keyal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3779
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026
Income Tax Officer Vs Western Developers Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3778
Income Tax Act, 1961-Section 250, 143(1), 115BAA, 115BAB, 115JB, 115JAA, 115BBA, 1158AA, 1158, 139(1), Chapter XII-BTaxation Laws (Amendment) Ordinance, 2019
Tribunals and Commissions06 May 2026
Amitabh Tayal Vs ITO, Ward 61(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3777
Income Tax Act, 1961-Section 69D, 148, 151(i), 151(ii), 250, 271AAC(1)TOLA
Tribunals and Commissions06 May 2026Allowed
Delite Buildwell Private Limited Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3776
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026Allowed
Subhash Chander Khaneja Vs DCIT, Assessment Unit, Income Tax Department, Circle 52(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3775
Income Tax Act, 1961-Section 250, 69A, 147, 143(2), 149TOLA
Tribunals and Commissions06 May 2026Partly Allowed
Fourseven Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3774
Income Tax Act, 1961-Section 272A(1)(d), 250, 68, 69, 69A, 27A(1)(d)Rule 46A
Tribunals and Commissions06 May 2026Dismissed
Rishi Aggarwal Vs The Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3773
Income Tax Act, 1961-Section 250, 154, 143(3), 153C, 249(3)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions06 May 2026
Piya Seth Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3772
Income Tax Act, 1961-Section 250, 44AD, 151, 148A(d), 148, 143(2)
Tribunals and Commissions06 May 2026
M/S V R Procurement Corporation Pvt Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3771
Income Tax Act, 1961-Section 250, 253(5)Limitation Act-Section 5
Tribunals and Commissions06 May 2026Partly Allowed
Swati Kkatyal Vs Assistant Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3770
Income Tax Act, 1961-Section 143(3), 144B, 48, 69, 139(1), 139(5), 10(13A), 10(14), 10(14)(i), 10(14)(ii), 54F, 115BBE, 271AAC(1), 270A
Tribunals and Commissions06 May 2026
Rahul Singhal Vs The Deputy Commissioner Of Income Tax & Anr.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3769
Income-tax Act, 1961-Section 250, 37, 90, 90A, 91, 40(a)(ia), 251(2), 143(1), 143(3), 154, 139(1), 90(2), 264, 10B(8)Income-tax Rules, 1962-Rule 128, 128(9)
Tribunals and Commissions06 May 2026
Starcity Real Estates Pvt. Ltd. Vs DCIT/ACIT Central Circle, Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3765
Income Tax Act, 1961-Section 68, 143(3), 115BBE, 1158BE
Tribunals and Commissions06 May 2026Dismissed
DCIT, Circle 7(1), Delhi Vs Denso Haryana Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3764
Income-tax Act, 1961-Section 41, 41(1), 92CA(3), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 144(1), 144B, 144C(1), 144C(13), 145A, 154
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs Aditya Tapuriah
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3763
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs M/s. Abhisar Estates Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3762
Income-tax Act, 1961-Section 132, 153A, 153C