Tribunals and Commissions15 May 2026Allowed
Manisha Projects Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3595
Income Tax Act, 1961-Section 250, 154
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Tribunals and Commissions15 May 2026Dismissed
Deputy Commissioner of Income Tax Vs JFC Finance (India) Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3594
Income Tax Act, 1961-Section 69, 69C, 113, 132, 132(1), 132A, 143(1), 143(3), 144, 147, 148, 153, 153A, 153A(1), 153A(2), 153C, 153C(1), 158BA, 158BD
Tribunals and Commissions15 May 2026
Shri Lakshmi Associates Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3593
Income Tax Act, 1961-Section 153A, 144, 153D, 139, 132, 292BA, 251(1), 251(1)(a)
Tribunals and Commissions15 May 2026Partly Allowed
Manoj Vasudeo Pardasany (HUF) Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3592
Income Tax Act, 1961-Section 250, 153C, 143(3), 132, 132(4), 145(3)
Tribunals and Commissions15 May 2026Dismissed
ACIT Vs Kishore Kumar Kaya
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3591
Income-tax Act, 1961-Section 132, 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions15 May 2026Allowed
Shri Sanjay Karnwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3590
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions15 May 2026
Vishvnath Bathla Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3589
Income Tax Act, 1961-Section 250, 143(2), 143(3), 147, 148
Tribunals and Commissions15 May 2026Partly Allowed
M/s. Fashion Accessories Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3588
Income-tax Act, 1961-Section 143(1), 143(3), 147, 148
Tribunals and Commissions15 May 2026Dismissed
Assistant Commissioner Of Income Tax Vs Lyallpur Uniforms Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3587
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 143(1), 40A(3), 40A(A)
Tribunals and Commissions15 May 2026Allowed
Steel Authority Of India Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3586
Income Tax Act, 1961-Section 250, 143(1), 80M, 115BAA, 234B, 234CFinance Act, 2020
Tribunals and Commissions15 May 2026Disposed Of
ACIT Vs Ajay Kumar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3585
Income Tax Act, 1961-Section 143(3), 263, 68
Tribunals and Commissions15 May 2026Allowed
Bela Sahni Vs Deputy Commissioner of Income Tax-5(1)(1), Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3584
Income Tax Act, 1961-Section 250, 147, 148, 144, 54, 54FGeneral Clauses Act-Section 13(2), 13Finance Act, 2014
Tribunals and Commissions15 May 2026
Sunil Sharma Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3629
Income-tax Act, 1961-Section 147, 148A(b), 148A(d), 148, 148A, 142(1), 142(1)(ii), 143, 143(2), 144, 131, 2(23C)Income-tax Rules, 1962-Rule 14
Tribunals and Commissions15 May 2026Allowed
Sh. Arvind Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3628
Income-tax Act, 1961-Section 143(3), 270A, 54
Tribunals and Commissions15 May 2026
Jakson Limited Vs Joint Commissioner Of Income Tax Central Circle 4
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3627
Income Tax Act, 1961-Section 139(1), 143(1), 2(24)(xviii)Central Excise Act, 1944-Section 5A(1)Additional Duties of Excise (Goods of Special Importance) Act, 1957-Section 3(3)
Tribunals and Commissions15 May 2026
Deputy Commissioner Of Income Tax Vs Kiran Pal Khatana
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3626
Income Tax Act, 1961-Section 69, 69B, 132(4A), 292C
Tribunals and Commissions15 May 2026
Inderpal Bansal Vs Deputy Commissioner Of Income Tax, Central Circle-30
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3625
Income Tax Act, 1961-Section 144(a)(b)(c), 139(1), 143(2), 119, 127, 142(1), 143(3), 69A, 115BBE, 153A, 153A(1)(b), 153C, 153B, 132, 132A, 124(3), 124(3)(a), 115WD(1), 115WE(2)
Tribunals and Commissions15 May 2026Allowed
Pulkit Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3624
Income Tax Act, 1961-Section 250, 68, 115BBE, 144, 10(38), 148, 147, 144B
Tribunals and Commissions15 May 2026
Fortis Hospitals Ltd. Vs The Principal Commissioner Of Income Tax, Delhi-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3623
Income Tax Act, 1961-Section 143(3), 263, 144C(3), 144B, 36(1)(vii), 36(2), 40A(2), 14A, 145(2), 40A(2)(b), Explanation 2 to Section 263, Clause (ii) of Explanation 2 to Section 263Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions15 May 2026Partly Allowed
Shanti Devi Jain Memorial Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3622