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12,32,888 judgments in All Courts · page 1,446 of 61,645

High Courts15 May 2026Dismissed

State Of H.P. Vs Naval Kishore

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0813

Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 386, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts15 May 2026Dismissed

Shyam Chander Paul Singh & Ors Vs Nain Tara Paul Singh

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0811

Constitution Of India, 1950-Article 141, 372Code Of Civil Procedure, 1908-Section, Order 2 Rule 2 , Order 22 Rule 3Hindu Succession Act, 1956-Section 4, 4(1)(a), 5(ii), 6, 7(1), 7(3), 14
High Courts15 May 2026Allowed

Karmo & Ors Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0810

Code Of Civil Procedure, 1908-Section 80Transfer Of Property Act, 1882-Section 5Indian Succession Act, 1925-Section 2(h)
High Courts15 May 2026Dismissed

Aditya Singh Vs State Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0665

Bharatiya Nyaya Sanhita, 2023- Section 61(2), 204, 308(2), 319, 318(4), 336(3), 338, 340(2)Indian Penal Code, 1860- Section 120B, 170, 384, 416, 419, 420, 467, 468, 471