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High Courts18 May 2026Allowed/ Dismissed/ Disposed Of

Sudha Kankaria Vs Bhavya Bothra

Calcutta High Court · (2026) 05 CAL CK 1464

Code Of Civil Procedure, 1908- Order 12 Rule 6Bengal Money Lenders Act, 1940-Section 8, 10, 13, 13(1), 13(2), 13(3)
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High Courts18 May 2026Dismissed

Aditya Kumar Mohapatra Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1298

Code Of Criminal Procedure, 1973-Section 156(3), 209, 323Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 317(2), 318(4), 319(2), 320, 322, 323, 324(5), 326(c), 334, 337, 338, 340, 351(3)
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High Courts18 May 2026Dismissed

Sanjay Deb @ Motu Vs State Of Tripura

Tripura High Court · (2026) 05 TP CK 1241

Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 25, 29Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
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High Courts18 May 2026Disposed Of

Satinder Pal Singh Vs Ashwani Kumar Dhir

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1053

Code Of Criminal Procedure, 1973-Section 2(d), 2(n), 2(wa), 2(wa), 24, 200, 372, 377, 378, 378(4), 386Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)Negotiable Instruments Act, 1881-Section 138, 139, 141, 142, 143, 147
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