Tribunals and Commissions20 May 2026Allowed
M/s. KDM Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3451
Income-tax Act, 1961-Section 12AB, 12A, 80G
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Tribunals and Commissions20 May 2026Allowed
Shri Om Parkash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3450
Income-tax Act, 1961-Section 250, 147, 144, 139(1), 148, 142(1), 69
Tribunals and Commissions20 May 2026
International Management Technologies Pvt. Ltd. Vs ACIT, Circle 10(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3449
Income Tax Act, 1961-Section 250, 14A, 2(22)(e), 2(22)(e)(ii), 2(22), 246A, 2(6A)(e), 12(18), 12(1B), 12, 23A, 3, 246(c)Code of Civil Procedure-Section 96Commonwealth Act-Section 108, 108(1)
Tribunals and Commissions20 May 2026Dismissed
ACIT Vs Pooja Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3448
Income Tax Act, 1961-Section 250, 153C, Fourth Proviso to Section 153A
Tribunals and Commissions20 May 2026
Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Learning Edge Academy Of Professionals Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3447
Income Tax Act, 1961-Section 250, 147, 69A, 132, 69, 131(1A), 132(4), 68, 69C
Tribunals and Commissions20 May 2026Allowed
AVVL Infracon Pvt. Ltd. Vs Income Tax Officer, Ward-1(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3446
Income Tax Act, 1961-Section 147
Tribunals and Commissions20 May 2026Dismissed
Income Tax Officer Vs Sumeet Singhal, HUF
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3445
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 22AB, 44ADIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions20 May 2026Allowed
M/s Fortune GSJ Inframart Private Limited Vs Assessing Officer, Ward-9(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3444
Income Tax Act, 1961-Section 147, 144, 144B, 69A, 148, 148A, 149(1)(b)
Tribunals and Commissions20 May 2026Allowed
Raghbir Chand Shama Vs Ito Ward 67(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3443
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions20 May 2026Allowed
Uttam Adlakha & Sons Holdings Private Limited Vs The ACIT, Circle 25(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3442
Income-tax Act, 1961-Section 250, 154, 143(1), 115BAA, 139(1), 139(4), 143(1)(a), 119(2)(b)
Tribunals and Commissions20 May 2026Allowed
A D Infra Height Builders Pvt. Ltd. Vs Income Tax Officer, Ward-1(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3441
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions20 May 2026Dismissed
Sh. Pradeep Kumar Jindal Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3440
Income-tax Act, 1961-Section 271(1)(c), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions20 May 2026Allowed
Ranbir Singh Vs ITO-Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3439
Income Tax Act, 1961-Section 250, 147, 148, 148(d), 142(1), 144, 133(6), 56, 270A, 115BBE, 69, 69A, 156, 271(AAC)1, 272(A)(1)(d)Land Acquisition Act, 1894-Section 28Limitation Act of 1963-Section 51
Tribunals and Commissions20 May 2026Allowed
HH Interior & Auto Components Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3438
Income Tax Act, 1961-Section 250, 271(1)(c), 147, 144B, 143(3)
Tribunals and Commissions20 May 2026
SNT Agro Industries Pvt. Ltd. Vs ITO, Ward 22 (1), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3486
Income-tax Act, 1961-Section 147, 148, 68, 143(1), 151
Tribunals and Commissions20 May 2026
DCIT Vs GPA Foods Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3485
Income-tax Act, 1961-Section 148, 69C, 69, 69A, 68
Tribunals and Commissions20 May 2026Allowed
Vinay Jyoti Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3484
Income Tax Act, 1961-Section 270A, 148, 147, 144B, 270A(9), 234F, 270AA(3), 270A(2)
Tribunals and Commissions20 May 2026
Sadhna Rani Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3483
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions20 May 2026Dismissed
DCIT Vs M/s AKC Retailers Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3482
Income-tax Act, 1961-Section 271(1)(c), 274
Tribunals and Commissions20 May 2026Allowed
Rajesh Bhatia Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3480
Income Tax Act, 1961-Section 143(3), 132