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Tribunals and Commissions20 May 2026Partly Allowed

Vodafone Idea Limited Vs Deputy Commissioner Of Income Tax Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3300

Income Tax Act, 1961-Section 147, 143(3), 148Constitution of India-Article 141

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Tribunals and Commissions20 May 2026Allowed

Sudhir Kumar Gupta Vs Deputy Commissioner of Income Tax/Assistant Commissioner of Income Tax Central Circle, Ghaziabad

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3296

Income Tax Act, 1961-Section 143(3), 153C, 153C(1)(a), 153C(1)(b)

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Tribunals and Commissions20 May 2026Partly Allowed

Indraprastha Logistics Private Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3341

Income-tax Act, 1961-Section 154, 143(3), 68

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Tribunals and Commissions20 May 2026Allowed

Surlon India Private Limited Vs Deputy Commissioner Of Income Tax Central Circle-16(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3340

Income-tax Act, 1961-Section 154, 143(3), 36(1)(ii)

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Tribunals and Commissions20 May 2026

Usha Rani Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3321

Income Tax Act, 1961-Section 147, 144D

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Tribunals and Commissions20 May 2026Allowed

Konark Foundation Vs CIT(Exemption)1(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3365

Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)

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Tribunals and Commissions20 May 2026Allowed

M B Education Society Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3364

Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)

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Tribunals and Commissions20 May 2026

Babita Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3361

Income Tax Act, 1961-Section 69

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Tribunals and Commissions20 May 2026Allowed

Vipin Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3422

Income-tax Act, 1961-Section 147, 144, 144B, 271B, 271(1)(c)

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Tribunals and Commissions20 May 2026

Shishu Shiksha Samiti Paschim Vs ACIT, Exemption, Circle CGO II

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3421

Income Tax Act, 1961-Section 147, 144, 144B

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Tribunals and Commissions20 May 2026

Suraj Kannaye Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3420

Income Tax Act, 1961-Section 250, 144, 69, 249(3)

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Tribunals and Commissions20 May 2026

Om Prakash Goshwami Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3419

Income Tax Act, 1961-Section 271(1)(c)

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Tribunals and Commissions20 May 2026

Shri Tariq Athar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3418

Income Tax Act, 1961-Section 250, 144

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Tribunals and Commissions20 May 2026Allowed

Vidushi Tayal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3416

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions20 May 2026Allowed

Dinesh Kumar Jain Vs. DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3415

Income Tax Act, 1961-Section 143(3), 148B, 143(2)

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Tribunals and Commissions20 May 2026Allowed

Varun Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3414

Income Tax Act, 1961-Section 69, 147, 148, 151A, 250, 250(2)(a), 144B(8), 115BBE

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Tribunals and Commissions20 May 2026Allowed

Korfex Industries Private Limited Vs The DCIT, CC-1 New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3462

Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 133A, 133(6), 131, 131(1A)

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Tribunals and Commissions20 May 2026

M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3461

Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE

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Tribunals and Commissions20 May 2026Allowed

Anuj Nagpal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3459

Income Tax Act, 1961-Section 250, 143(3), 153A, 153D, 292BC

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Tribunals and Commissions20 May 2026Allowed

Bishan Lal Gupta, HUF Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3458

Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 151, 250TOLA-Section 2, 3, 3(1)The Finance Act 2021

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