High Courts21 May 2026Dismissed
Tannia Rikhy And Others Vs Sunrider India Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 0712
Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1Finance Act, 2007- Section 67(2), 68
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Search 12,33,463 Indian judgments.
12,33,463 judgments in All Courts · page 1,415 of 61,674
High Courts21 May 2026Dismissed
Swadeshi Civil Infrastructure Private Limited Vs Executive Engineer And Senior Manager C Iii Redevelopment Project Division Cpwd & Ors.
Delhi High Court · (2026) 05 DEL CK 0704
Constitution of India, 1950- Article 226
High Courts21 May 2026Dismissed
Mr Ilaiyaraaja Vs Saregama India Limited
Delhi High Court · (2026) 05 DEL CK 0703
Copyright Act, 1957- Section 2(d)(ii), 2(d)(v), 2(f), 2(p), 13(1), 13(1)(a), 13(3), 13(4), 14, 14(1), 14(a), 14(1)(a), 14(1)(v), 14(a)(v), 14(a)(vi), 14(d), 17, 17(b), 17(c), 18, 55(2)
Tribunals and Commissions21 May 2026Disposed Of
Vivek Sharma Vs Max Super Specialty Hospital, Patparganj, Delhi
Competition Commission Of India · (2026) 05 CCI CK 0610
Competition Act, 2002- Section 2(h), 3, 3(3), 4, 4(2)(a)(ii), 19(1)(a), 26(1), 36(1), 48, 57Essential Commodities Act, 1955- Section 3
High Courts21 May 2026Disposed Of
Dujabai W/o Late Kadu Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0608
Chhattisgarh (C.G.) Land Revenue Code, 1959 - Section 178Constitution Of India, 1950 - Article 226
High Courts21 May 2026Disposed Of
Nand Ram Patel S/o Late Ahivaran Patel Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0607
Constitution Of India, 1950 - Article 226
High Courts21 May 2026Disposed Of
Mansukha Yadav S/o Ramsingh Yadav Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0606
Chhattisgarh Cooperative Societies Act, 1960 - Section 55(2)
High Courts21 May 2026Disposed Of
P. Amit Kumar Naidu Vs P. Padmawati Naidu & Ors
Chhattisgarh High Court · (2026) 05 CHH CK 0605
Constitution Of India, 1950 - Article 227
Supreme Court21 May 2026Disposed Of
Sukhendu Bhattacharjee And Others Vs State Of Assam And Others
Supreme Court Of India · (2026) 05 SC CK 0472
Constitution of India, 1950- Article 14, 16, 136Assam Services (Pension) Rules, 1969- Rule 31
Supreme Court21 May 2026Dismissed
Parvathi Nairthi (Dead) And Ors Vs Laxmi Nairthy (Dead) Through Lrs. And Ors
Supreme Court Of India · (2026) 05 SC CK 0471
Code of Civil Procedure, 1908- Section 100, Order 20 Rule 12, Order 41 Rule 31Indian Succession Act, 1925- Section 63Evidence Act, 1872- Section 3, 68
Supreme Court21 May 2026Dismissed
Chetan Dashrath Gade Vs State Of Maharashtra
Supreme Court Of India · (2026) 05 SC CK 0470
Constitution of India, 1950- Article 136Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 201, 302, 304B, 498A
Supreme Court21 May 2026Disposed Of
Vice Chancellor, Rajiv Gandhi National Aviation University Vs Jitendra Singh & Ors
Supreme Court Of India · (2026) 05 SC CK 0469
General Clauses Act, 1897- Section 16Rajiv Gandhi National Aviation University Act, 2013- Section 2(b), 2(l), 2(x), 9(1), 9(2), 9(3), 9(4), 9(5), 9(6), 9(7), 9(8), 9(9), 9(10), 9(11), 9(12), 12, 20, 20(1), 27(1), 46, 46(b)
High Courts21 May 2026Allowed/ Disposed Of
Ashok Kumar Yadav And 2 Other Vs Union Of India And 2 Others
Allahabad High Court · (2026) 05 AHC CK 0417
Constitution Of India, 1950-Article 137, 145(C)Code Of Civil Procedure, 1908-Order 40 Rule 1, Order 47 Rule 1Administrative Tribunals Act, 1985-Section 21
High Courts21 May 2026Dismissed
Maheshwari Prasad And Another Vs State Of U.P
Allahabad High Court · (2026) 05 AHC CK 0416
Indian Penal Code, 1860-Section 34, 302Arms Act, 1959-Section 25Code Of Criminal Procedure, 1973-Section 161, 313
High Courts21 May 2026Dismissed
Neksey And Another Vs State Of U.P
Allahabad High Court · (2026) 05 AHC CK 0415
Indian Penal Code, 1860-Section 34, 302, 307Code Of Criminal Procedure, 1973-Section 313
Tribunals and Commissions20 May 2026
Alisha Gupta & Anr. Vs Revanta Multi State CGHS Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 05 RERA CK 3841
Tribunals and Commissions20 May 2026Dismissed
Shri Ram Print N Pack Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3836
Income Tax Act, 1961-Sections 147, 144, 143(1), 127, 148, 37, 30 to 36, 132
Tribunals and Commissions20 May 2026
Lalit Arora Vs ITO, Ward 35 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3834
Income Tax Act-Section 57
Tribunals and Commissions20 May 2026Partly Allowed
N.K. Chains Private Limited Vs. Circle 1(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3228
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions20 May 2026Partly Allowed
Ankur Bansal Vs Ward 1(1)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3225
Income-tax Act, 1961-Section 147, 144B, 40A(3), 68, 115BBE