Tribunals and Commissions20 May 2026Allowed
Anant Pal Singh Vs DCIT/ACIT, Central Circle-II, Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3479
Income Tax Act, 1961-Section 132, 143(3), 69A, 115BBE
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Tribunals and Commissions20 May 2026Allowed
Aman Agarwal Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3478
Income Tax Act, 1961-Section 153(C), 153D, 132, 153CAppellate Tribunal Rules, 1963-Rule 11
Tribunals and Commissions20 May 2026
M/s. OK Play India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3477
Income Tax Act, 1961-Sections 250, 143(2), 143(3), 144B, 68, 69, 10(23FB), 37(1), 2(31), 40(c), 40A(5), 30 to 36Companies Act, 1956Finance Act, 2012
Tribunals and Commissions20 May 2026Allowed
M/s Rocks Buildcon (P) Ltd., New Delhi Vs ITO, Ward 21(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3476
Income Tax Act, 1961-Section 56(2)(viib), 143(3), 142(1), 263, 271(1)(c), 10(23FB)Securities and Exchange Board of India Act, 1992Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
Tribunals and Commissions20 May 2026Allowed
Ramesh Zalpuri Vs DCIT/ACIT, Central Circle-II
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3475
Income Tax Act, 1961-Section 69A, 132, 132A, 133A, 143(2), 143(3), 147, 148, 148B, Explanation 2 to Section 147, Explanation 2 to Section 148Finance Act, 2021
Tribunals and Commissions20 May 2026
The Toy Association Of India Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3474
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 2(15), 12A(1)(ac)(iii), 12AB, 12ASocieties Registration Act, 1860
Tribunals and Commissions20 May 2026Dismissed
ACIT Vs M/s. Plasser India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3473
Tribunals and Commissions20 May 2026Allowed
Nitin Sachdeva Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3472
Income-tax Act-Section 139, 144, 147, 148A(b), 271(1)(c)
Tribunals and Commissions20 May 2026Partly Allowed
Ramesh Kumar Bansal Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3471
Tribunals and Commissions20 May 2026Allowed
Max City Developers Private Limited Vs DCIT, Central Circle- 16(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3470
Income Tax Act, 1961-143(3), 153D, 153A, 153C, 255, 271(1)(c), 271AAB, 292BCFinance Act, 2026
Tribunals and Commissions20 May 2026
ACIT, CC-31 Vs M/s Ambit Digihomes Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3469
Income Tax Act, 1961-Section 147, 148, 69C
Tribunals and Commissions20 May 2026Allowed
SanjamSayal Vs ACIT, CC-8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3468
Income Tax Act, 1961-Section 153C, 132, 132(4), 131(1A), 142(1)Foreign Exchange Regulation ActCustoms Act
Tribunals and Commissions20 May 2026
Amit Verma Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3467
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 May 2026Dismissed
ACIT Vs Ashish Kumar Ahuja
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3466
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBE, 115BE
Tribunals and Commissions20 May 2026
M/s Pundrikaksh Developers Pvt. Ltd. Vs ACIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3465
Income Tax Act, 1961-Section 147, 143(3), 148, 68, 142(3), 69C, 115BBE, 234A, 234B, 234C, 271AAC, 132, 148A, 149(1)(b), 151, 132A, 153A, 153C, 132(4)
Tribunals and Commissions20 May 2026
R.N. Khemka Enterprises Private Limited Vs ITO, Ward 20 (3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3464
Income-tax Act, 1961-Section 147, 147(a), 147(b), 148, 151, 151(1), 68, 143(3), 143(2), 142(1), 133(6), 115BBE, 292B, 153C, 153ACompanies Act
Tribunals and Commissions20 May 2026
Ms. Palak Arora Vs ITO, Ward 58 (8)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3463
Tribunals and Commissions20 May 2026
Beyond Evolution Tech Solution Private Limited Vs DCIT, Circle 4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3511
Income-tax Act, 1961-Section 2(24)(viii), 56, 56(1), 56(2), 56(2)(viib), 142(1), 143(2), 250Income-tax Rules, 1962-Rule 11UAForeign Exchange Management Act-Regulation 5(1)
Tribunals and Commissions20 May 2026Allowed
M/s Bhupendra Autotech Industries (P) Ltd. Vs DCIT, Central Circle-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3510
Income-tax Act, 1961-Section 153A(1)(b), 153A, 153C, 153D, 255, 292BCFinance Act, 2026
Tribunals and Commissions20 May 2026Allowed
Global Vectra Helicorp Limited Vs ACIT, Range 10 (OSD)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3509
Income-tax Act, 1961-Section 40(a)(i), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 90, 90(2), 270A(1), 270A(9)(a), 234B, 234D, 143(3), 195, 195(1), Minimum Alternate Tax (MAT) provisions