Tribunals and Commissions19 May 2026Allowed
Vinod Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3488
Income Tax Act, 1961-Section 250, 147, 144, 148A, 148A(b), 148A(d), 148, 142(1), 69, 68, 250(2)(a)
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Tribunals and Commissions19 May 2026Allowed
Bablu Ray Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3487
Income-tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions19 May 2026Allowed
TRDP Happy World Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3536
Income Tax Act, 1961-Section 148, 151, 132ITAT Rules-Rule 27
Tribunals and Commissions19 May 2026Partly Allowed
Deputy Commissioner Of Income Tax, Circle- 8(1) Vs DNC Infrastructure Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3534
Income Tax Act, 1961-Section 143(3), 153A, 44AD
Tribunals and Commissions19 May 2026Dismissed
Income Tax Officer Vs Shri Sudhir Kumar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3533
Income-tax Act, 1961-Section 250, 147, 144B, 148, 139(1), 142(1), 44AD, 144, 251(1)(a), 143(3), 143(2), 144B(1), 144B(2), 144B(2)(iii), 144B(2)(viii), 144B(2)(ix), 144B(2)(xiv), 144B(2)(xv)Finance Act, 2024
Tribunals and Commissions19 May 2026Dismissed
Income Tax Officer Vs Shri Bharat Bhushan
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3532
Income-tax Act, 1961-Section 250, 147, 144B, 139(1), 194C, 142(1), 69C, 69A, 148, 251(1)(a), 144, 143(2), 143(3), 144B(1), 144B(2), 144B(2)(iii), 144B(2)(viii), 144B(2)(ix), 144B(2)(xiv), 144B(2)(xv)Finance Act, 2024
Tribunals and Commissions19 May 2026
ACIT Vs Smt. Akansha Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3531
Income Tax Act, 1961-Section 250, 271D, 269SS, 271DA, 143(3), 45, 271E
Tribunals and Commissions19 May 2026Partly Allowed
Al-Aali Exports Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3530
Income Tax Act, 1961-Section 143(3), 147, 148
Tribunals and Commissions19 May 2026
Ritu Jain Vs Assistant Commissioner Of Income Tax, Circle-52(1) Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3529
Income Tax Act, 1961-Section 147, 144B, 148, 148A(b), 148A(d)
Tribunals and Commissions19 May 2026
Karan Talwar Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3528
Income-tax Act, 1961-Section 143(3), 147, 144B, 148, 151, 68, 10(38), 250(6)
Tribunals and Commissions19 May 2026
Vivek Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3527
Income Tax Act, 1961-Section 143, 144B
Tribunals and Commissions19 May 2026
Monica Gold Pipes Pvt. Ltd. earlier known Shreee Ghantakaran Pipes Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3526
Income Tax Act, 1961-Section 36(1)(iii), 271(1)(c), 143(3), 36(1)(va), 270A
Tribunals and Commissions19 May 2026Allowed
K.P. Education & Medical Institution Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3525
Income-tax Act, 1961-Clause (ii)(b)(B) of second proviso to Section 80G(5), Section 80G, 12A, 12A(1)(ac)(ii)
Tribunals and Commissions19 May 2026Allowed
Jaypeeco India Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3524
Tribunals and Commissions19 May 2026Dismissed
Ranjitgarh Finance Company Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3523
Income Tax Act, 1961-Section 147/143(3), 68, 69C, 151, 143(2), 142(1), 234A, 234B, 234C
Tribunals and Commissions19 May 2026Allowed
Nitin Sachdeva Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3522
Income Tax Act, 1961-Section 143(3), 68, 143(2), 144B
Tribunals and Commissions19 May 2026
Sonika Singhal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3521
Income Tax Act, 1961-Section 132, 153C, 69A
Tribunals and Commissions19 May 2026Dismissed
DCIT Central Circle Ghaziabad Vs. M/s. Habitat Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3520
Income Tax Act, 1961-Section 153A, 153A(1), Second Proviso to Section 153A, Explanation-1 to Section 153A(1), Explanation-2 to Section 153A(1), 153C, 153C(1), First Proviso to Section 153C
Tribunals and Commissions19 May 2026
DCIT Vs Krish Cereals Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3519
Income Tax Act, 1961-Section 250, 147, 144B, 68, 139(1), 143(3), 148, 144
Tribunals and Commissions19 May 2026Allowed
Rahul Gupta Vs. PCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3518
Income Tax Act, 1961-Section 263, Explanation 2 to Section 263, 119, 139(1), 142(1), 144B, 147, Explanation 3 to Section 147, 143(3), 148, 148(2), 133(6), 54, 80HH, 80-I