Tribunals and Commissions26 May 2026Partly Allowed
Sanjay Singhal Vs DCIT, Central Circle 8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3287
Income Tax Act, 1961-Section 153D, 153A, 153B, 153C, 292B, 143(3)Right to Information Act
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Tribunals and Commissions26 May 2026
Bharat Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3286
Income Tax Act, 1961-Section 250, 153C, 68
Tribunals and Commissions26 May 2026Dismissed
DCIT Vs M/s. AG Agrotech and Power Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3285
Income-tax Act, 1961-Section 132, 153A, 153C, Explanation 1 to Section 153A
Tribunals and Commissions26 May 2026Partly Allowed
Kailash Chand Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3284
Income-tax Act, 1961-Section 153C, 143(3), 153D, 132, 143(2), 142(1), 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A
Tribunals and Commissions26 May 2026Allowed
Welkin Industries Private Limited Vs ITO Ward 27(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3283
Income Tax Act, 1961-Section 115BAA, 139(1), 139(4), 143(1), 143(1)(a), 119(2)(b)Income-tax Rules, 1962-Rule 21AE(1), 21AG
Tribunals and Commissions26 May 2026Allowed
Pracheen Shri Aggarwal Digamber Jain Panchayat Vs ITO, Ward-62(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3282
Income-tax Act, 1961-Section 143(3), 115BBC(2), 2(15), 12AA, 10(23BBA), 148Societies Registration Act
Tribunals and Commissions26 May 2026
Manish Bansal (HUF) Vs ITO, Ward 58 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3281
Income-tax Act, 1961-Section 69A, 69Ordinance No. 10 of 2016-Section 2, 5Reserve Bank of India Act, 1934-Section 3
Tribunals and Commissions26 May 2026Partly Allowed
Sham Sunder Dhingra Vs ACIT, Central Circle-8, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3280
Income Tax Act, 1961-Section 44AD, 69A, 115BBE, 131(IA), 132, 132(4), 142(1), 143(1), 143(2), 147, 148Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions26 May 2026Dismissed
ACIT Vs Santosh Gulati
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3279
Income-tax Act, 1961-Section 147, 143(2), 142(1), 69C
Tribunals and Commissions26 May 2026Allowed
Maharchand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3278
Income Tax Act, 1961-Section 250, 271(1)(c)Limitation Act of 1963-Section 51
Tribunals and Commissions26 May 2026
Daya Ram Vs. AO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3277
Income-tax Act, 1961-Section 143(3), 263, 144B, 54B, 270A
Tribunals and Commissions26 May 2026Allowed
Shri 108 Gupti Sagar Dham Jain Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3276
Income-tax Act, 1961-Section 80G, 80G(5), 80G(5)(iv)(B), 80G(5B)
Tribunals and Commissions26 May 2026Partly Allowed
ITO, 1(2)(5), Meerut Vs Saral Electronics Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3275
Income Tax Act, 1961-Section 143(1), 147, 148, 68, 115BBE, 153C, 148A(d)
Tribunals and Commissions26 May 2026Allowed
Neelam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3274
Income Tax Act, 1961-Section 250, 69, 143(1), 115BBE, 69A, 250(2)(a)
Tribunals and Commissions26 May 2026
Sumangal Diamonds Private Limited Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3273
Income-tax Act, 1961-Section 143(2), 68, 285BA, 44AB, 145(3), 269ST, 142(2)Income Tax Rules-Rule 114B, 114ECentral Sales Tax Act, 1956-Section 6A
Tribunals and Commissions26 May 2026Allowed
Krishna Devi Vs ACIT, Central Circle-29
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3272
Income-tax Act, 1961-Section 147, 143(3), 271AAC(1), 148A(b), 148A(d), 148
Tribunals and Commissions26 May 2026Allowed
Neha Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3271
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions26 May 2026Partly Allowed
Smt. Vimal Chawla Charitable Trust Vs ITO(Exemption), Ward, Faridabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3320
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 142(1), 12AA, 69A, 145, 2(12A), 144A, 143(1), 11, 12, 2(15), 12A, 40(a)(ia), 11(1)(a), 13(8)Finance Act, 2010
Tribunals and Commissions26 May 2026Dismissed
DCIT Vs Master Finlease Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3319
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions26 May 2026Dismissed
DCIT, Delhi Vs Master Finlease Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3318
Income-tax Act, 1961-Section 153C; Section 132; Explanation 1 to Section 153A