Tribunals and Commissions26 May 2026
Daya Ram Vs. AO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3277
Income-tax Act, 1961-Section 143(3), 263, 144B, 54B, 270A
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Tribunals and Commissions26 May 2026Allowed
Shri 108 Gupti Sagar Dham Jain Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3276
Income-tax Act, 1961-Section 80G, 80G(5), 80G(5)(iv)(B), 80G(5B)
Tribunals and Commissions26 May 2026Partly Allowed
ITO, 1(2)(5), Meerut Vs Saral Electronics Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3275
Income Tax Act, 1961-Section 143(1), 147, 148, 68, 115BBE, 153C, 148A(d)
Tribunals and Commissions26 May 2026Allowed
Neelam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3274
Income Tax Act, 1961-Section 250, 69, 143(1), 115BBE, 69A, 250(2)(a)
Tribunals and Commissions26 May 2026
Sumangal Diamonds Private Limited Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3273
Income-tax Act, 1961-Section 143(2), 68, 285BA, 44AB, 145(3), 269ST, 142(2)Income Tax Rules-Rule 114B, 114ECentral Sales Tax Act, 1956-Section 6A
Tribunals and Commissions26 May 2026Allowed
Krishna Devi Vs ACIT, Central Circle-29
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3272
Income-tax Act, 1961-Section 147, 143(3), 271AAC(1), 148A(b), 148A(d), 148
Tribunals and Commissions26 May 2026Allowed
Neha Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3271
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions26 May 2026Partly Allowed
Smt. Vimal Chawla Charitable Trust Vs ITO(Exemption), Ward, Faridabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3320
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 142(1), 12AA, 69A, 145, 2(12A), 144A, 143(1), 11, 12, 2(15), 12A, 40(a)(ia), 11(1)(a), 13(8)Finance Act, 2010
Tribunals and Commissions26 May 2026Dismissed
DCIT Vs Master Finlease Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3319
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions26 May 2026Dismissed
DCIT, Delhi Vs Master Finlease Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3318
Income-tax Act, 1961-Section 153C; Section 132; Explanation 1 to Section 153A
Tribunals and Commissions26 May 2026Allowed
Machino Polymers Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3316
Income-tax Act, 1961-Section 144, 144B, 147, 143(3), 35(2AB), 148, 151, Explanation 1 of Section 147Indian Income-tax Act, 1922
Tribunals and Commissions26 May 2026Dismissed
Assistant Commissioner Income Tax Vs Jet Life (India) (Former As M/s Sahara Air Lines Ltd.)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3315
Income Tax Act, 1961-Section 142(2A), 143(3), 153, 153(1), 153(1)(a), Explanation 1 to Section 153, clause (iii) of Explanation 1 to Section 153, proviso to Explanation 1 to Section 153, sub-sections (1), (1A), (1B), (2), (2A) and (4) of Section 153
Tribunals and Commissions26 May 2026Dismissed
ITO Vs First Class Infrabuild Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3314
Income-tax Act, 1961-Section 143(3), 56(2)(viib), 133(6), 131Income Tax Rules-Rule 11UA, 11UA(1)(c)(c), 11UA(2)
Tribunals and Commissions26 May 2026Allowed
M/s. RHC IT Solutions Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3311
Income-tax Act, 1961-Section 143(3), 40A(7), 43B, 40(a)(ia), 145(3)
Tribunals and Commissions26 May 2026Partly Allowed
DCIT Vs M/s. Mahagun (India) Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3310
Income-tax Act, 1961-Section 153 read with Section 143(3), 80IB(10), 153D, 80IB(1), 14A, 132, 132(4), 133(6), 143(1), 147, 153AFinance (No. 2) Act, 2009
Tribunals and Commissions26 May 2026
Sheena Industries Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3309
Income Tax Act, 1961-Section 80HHC, 80HHC (1), 80HHC (3)
Tribunals and Commissions26 May 2026
Ram Rati Vs. ITO Ward-5 Rohtak
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3838
Income-tax Act, 1961-Section 147, 144, 144B, 148, 142(1), 69
Tribunals and Commissions26 May 2026Allowed
Mascot Realtech Pvt. Ltd. Vs ITO, Ward 16(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3206
Income Tax Act, 1961-Section 147
Tribunals and Commissions26 May 2026Partly Allowed
ACIT Vs Shiv Kumar Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3830
Income Tax Act, 1961-Section 10(38), 142(1), 143(2), 147, 147(a), Explanation 2(b) to Section 147, 148
Tribunals and Commissions26 May 2026
Vintage Shades Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3124
Income-tax Act, 1961-Section 144B, 147, 151, 143(3), 148A(d), 148Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020