High Courts02 Jun 2026
Ramdhar Gond Son Of Jaggu Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0032
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,285 of 61,517
High Courts02 Jun 2026
Surya Prakash Markam S/o Chandrapal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0031
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
High Courts02 Jun 2026
Ramshila Mahadeva W/o Ashwani Mahadeva Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0030
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)
High Courts02 Jun 2026
Pradip Patel @ Rahul & Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 06 CHH CK 0029
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 84, 351, 483Chhattisgarh Excise Act, 1915 - Section 34(2)Bharatiya Nyaya Sanhita, 2023 - Section 209, 269
High Courts02 Jun 2026Dismissed
State Of Himachal Pradesh Vs Kamal Kishore & Ors
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0019
Indian Penal Code, 1860-Section 120B, 366, 376, 417, 493, 494, 495Code Of Criminal Procedure, 1973-Section 313
High Courts02 Jun 2026Dismissed
State Of H.P. Vs Kashmir Singh & Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0018
Indian Penal Code, 1860-Section 34, 306, 498ACode Of Criminal Procedure, 1973-Section 154, 174Evidence Act, 1872-Section 113A
High Courts02 Jun 2026Dismissed
Tilak Raj Vs Renu Sharma And Another
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0017
Code Of Criminal Procedure, 1973-Section 125, 127Hindu Marriage Act, 1955-Section 13(B)
High Courts02 Jun 2026Dismissed
Leela Thakur And Another Vs Himachal Shiksha Samiti Saraswati Vidya Mandir
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0016
Himachal Pradesh Urban Rent Control Act, 1987-Section 11(3), 14(2)(iii), 14(3), 24(5)Himachal Pradesh Municipal Corporation Act, 1994-Section 116, 211Tamil Nadu Buildings (Lease And Rent Control) Act. 1960-Section 25
High Courts02 Jun 2026Dismissed
Meenakshi Rana And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0015
High Courts02 Jun 2026Dismissed
Dr. Rajesh Kumar Verma And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0014
Constitution Of India, 1950-Article 14
Tribunals and Commissions01 Jun 2026Allowed
Emaar MGF Land Ltd. & Ors. Vs Ranjit Kumar Mittal
National Consumer Disputes Redressal Commission · (2026) 06 NCDRC CK 2220
Tribunals and Commissions01 Jun 2026Disposed Of
Mr. Amit Kumar Sureka & Anr. Vs M/s Diamond Multistate CGHS Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 06 RERA CK 2029
Real Estate (Regulation and Development) Act, 2016-Section 2(zg), 2(zk), 2(zk)(iv), 2(zn), 3, 12, 18, 18(1), 31, 79, 89Societies Registration Act, 1860Multistate Cooperative Societies Act
Tribunals and Commissions01 Jun 2026Disposed Of
Sandeep Narayan & Anr. Vs M/s Diamond Multistate CGHS Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 06 RERA CK 2032
Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 12, 79, 89, 2(zk)(iv), 2(zk), 2(zg), 2(zn), 3, 18(1)Societies Registration Act, 1860Multistate Cooperative Societies Act
Tribunals and Commissions01 Jun 2026Disposed Of
Mr. Amit Kumar Das & Anr. Vs M/s Diamond Multistate CGHS Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 06 RERA CK 2028
Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 12, 79, 89, 2, 2(zk), 2(zk)(iv), 2(zg), 2(zn), 3, 18(1)Societies Registration Act, 1860Multistate Cooperative Societies Act
Tribunals and Commissions01 Jun 2026Allowed
Gajinder Singh Choudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2134
Income Tax Act, 1961-Section 143(2), 144, 147, 148, 151, 271(1)(c)
Tribunals and Commissions01 Jun 2026Allowed
Bhagwan Valmiki Ambedkar Shiksha Samiti Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2008
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), 80G(5)(iii), 80G(5)(iv), 12AB(4), 80(G)Societies Registration Act
Tribunals and Commissions01 Jun 2026Allowed
MV Sales and Marketing Pvt. Ltd. Vs AO, Range-37, Circle 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1869
Income Tax Act, 1961-Section 144, 143(3A), 143(3B)
Tribunals and Commissions01 Jun 2026Allowed
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1868
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026Allowed
Prashant Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1867
Income Tax Act, 1961-Section 250, 147, 144Limitation Act of 1963-Section 51
Tribunals and Commissions01 Jun 2026Allowed
Pradeep Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1924
Income Tax Act, 1961-Section 250, 250(2)(a), 68, 142(1), 143(2), 143(3), 144B, 115BBE