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Tribunals and Commissions01 Jun 2026Allowed

Pradeep Jain Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1924

Income Tax Act, 1961-Section 250, 250(2)(a), 68, 142(1), 143(2), 143(3), 144B, 115BBE
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Tribunals and Commissions01 Jun 2026Allowed

Pooja Samalia Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1526

Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, fourth proviso to Section 149(1), 151, 151(1), 151(2), 151(i), 151(ii), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
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Tribunals and Commissions01 Jun 2026Allowed

Sh. Arun Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2090

Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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