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Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,284 of 61,645

High Courts15 Jun 2026Dismissed

Pooja And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0705

Indian Penal Code, 1860-Section 120B, 201, 409, 420, 467, 468, 471Essential Commodities Act, 1955-Section 3, 7Information Technology Act, 2000-Section 65
High Courts15 Jun 2026Disposed Of

Brajesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0703

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2), 118(1), 296, 351(2)
High Courts15 Jun 2026Allowed/ Disposed Of

Deepak Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 06 MP CK 0702

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Code Of Criminal Procedure, 1973-Section 437(3), 439Bharatiya Nyaya Sanhita, 2023-Section 64(1), 64(2)(m), 137(2)
High Courts15 Jun 2026Allowed/ Disposed Of

Santosh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0701

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64(1), 87, 351(3)Code Of Criminal Procedure, 1973-Section 438(2)
High Courts15 Jun 2026Allowed

Mohd Shareef Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0700

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 482Code Of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471