JUDGMENT DATABASE

Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,283 of 61,645

High Courts15 Jun 2026

Selvam Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0745

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(c), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Eswaran Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0744

Wildlife Protection Act, 1972-Section 2(1), 2(14), 2(16), 2(20), 2(36), 2(37), 9, 39, 44, 49(A), 49(B), 50, 51, 57Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Pothirajan Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0740

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
High Courts15 Jun 2026

Sudhakar Vs State Of Tamil

Madras High Court · (2026) 06 MAD CK 0737

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Kasinathan And Others State

Madras High Court · (2026) 06 MAD CK 0735

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Prakash Vs State

Madras High Court · (2026) 06 MAD CK 0733

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 22(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Gnanaselvam Vs State

Madras High Court · (2026) 06 MAD CK 0732

Indian Penal Code, 1860-Section 419, 420, 465, 467, 468, 471Indian Penal Code, 1860-Section 120(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

P.Manoharan Vs State

Madras High Court · (2026) 06 MAD CK 0731

Prevention Of Corruption (Amendment) Act, 2018-Section 7(a), 12Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026

Jana Vs State

Madras High Court · (2026) 06 MAD CK 0730

Bharatiya Nyaya Sanhita, 2023-Section 75(2), 269, 329(4)Rights Of Persons With Disabilities Act, 2016-Section 92(B)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4