Tribunals and Commissions29 Jun 2026Allowed
Friends of People for Active Democracy Vs Income Tax Officer, Ward-1(1), Exemption, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2052
Income Tax Act, 1961-Section 12AA, 80G, 2(15)
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Tribunals and Commissions29 Jun 2026Dismissed
ACIT Vs Satkar Logistics Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2050
Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 69C, 40A(3)
Tribunals and Commissions29 Jun 2026Dismissed
Income Tax Officer, Karnal Vs Sh. Ramesh Chandra Verma
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2049
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Jun 2026
ACIT Vs M/s. Bhayana Builders Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2048
Income-tax Act, 1961-Section 143(3), 68, 36(1)(iii), 43B, 37 r.w.s. 36(1)(iii)
Tribunals and Commissions29 Jun 2026Allowed
Hari Govind Texfab (India) Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2047
Income-tax Act, 1961-Section 271(1)(d), 272A(1)(d), 139(1), 148, 147, 144B, 142(1), 143(2), 144
Tribunals and Commissions29 Jun 2026Allowed
Rajiv Mittal Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2046
Income-tax Act, 1961-Section 143(3), 68, 142(1), 133(6), 115BBE, 40(a)(ia), 201(1)
Tribunals and Commissions29 Jun 2026Allowed
Lifeway Publishing India Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2044
Income-tax Act, 1961-Section 270A, 270A(6), 270A(9), 143(3), 144B, 271(1)(c)Constitution of India-Article 14
Tribunals and Commissions29 Jun 2026Allowed
ILD Millennium Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2043
Income Tax Act, 1961-Section 144B
Tribunals and Commissions29 Jun 2026Partly Allowed
Beam Global Spirits and Wine (India) Pvt. Ltd Vs DCIT, Circle-4(2), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2041
Income-tax Act, 1961-Section 143(3), 144C, 271G, 271(1)(c)
Tribunals and Commissions29 Jun 2026Allowed
Balwant Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2040
Income Tax Act, 1961-Section 143, 54B
Tribunals and Commissions29 Jun 2026Dismissed
Cico Technologies Ltd. Vs Circle – 4(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2039
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va), 36(1), 2(24)(x), 115JB, 139(1), 234B, 234C
Tribunals and Commissions29 Jun 2026Partly Allowed
Lt. Col. Satish Kumar Oberoi Vs JCIT(A)-3, Bangaluru
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2038
Income Tax Act, 1961-Section 143(1)(a)
Tribunals and Commissions29 Jun 2026Allowed
Vatsal Infraprojects Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2123
Income-tax Act, 1961-Section 147, 143(1), 68, 148, 142(1), 153A
Tribunals and Commissions29 Jun 2026
M/S Pahwa Buildtech Pvt. Ltd. Vs Commissioner Of Income Tax (Appeals)-30
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2109
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 139(1), 68, 69Finance Act, 2012
Tribunals and Commissions29 Jun 2026Allowed
Kundkund Bharti Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2201
Income-tax Act, 1961-Section 12A
Tribunals and Commissions29 Jun 2026
Bagri Trust Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2192
Income Tax Act, 1961-Section 12AB(I)(b)(ii)
Tribunals and Commissions29 Jun 2026
Lala Gulshan Lal Saraf Memorial Foundation Vs The Income Tax Officer Ward Exemption 1(4)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2190
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions29 Jun 2026Allowed
M/s SRKA Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2187
Income-tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12AB, 80G
Tribunals and Commissions29 Jun 2026
Aasha Ki Ugati Kirane Vs Ito Ward 1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2186
Income Tax Act, 1961-Section 80G(5)(ii), 12AB(I)(b)(ii)
Tribunals and Commissions29 Jun 2026Allowed
Vidya Vistar Rashtriya Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2184
Income Tax Act, 1961-Section 12AB(1)(b)(ii)