Tribunals and Commissions29 Jun 2026
Sushila Bhawan Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2183
Income Tax Act, 1961-Section 12A
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Tribunals and Commissions29 Jun 2026Allowed
Bharath Digital Infrastructure Association Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2181
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB(1)(b)(ii), 80G, 80G(5)(ii)
Tribunals and Commissions29 Jun 2026Allowed
M/S Jyoti Awareness Foundation Vs CIT, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2179
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions29 Jun 2026Allowed
United New Of India Vs DCIT Circle Exemption 2(1) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2177
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions29 Jun 2026
Amogh Yog Evam Swasthaya Kalyan Shikshan Sansthan Vs CIT (E)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2176
Income Tax Act, 1961-Section 12A
Tribunals and Commissions29 Jun 2026
Umaxe Project Vs Assessing Officer NFAC Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2175
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions29 Jun 2026Allowed
Dipmala Kumari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2173
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions29 Jun 2026
Cloudera Inc. Vs Assistant Commissioner Of Income Tax, Circle 1(2)(1), International Taxation
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1517
Income-tax Act, 1961-Section 143(3), 144C(13), 153, 10(50), 90, 234B, 9(1)(vii)Finance Act, 2016-Section 163, 165AFinance Act, 2020
Tribunals and Commissions29 Jun 2026Partly Allowed
Leon Realtors Pvt. Ltd Vs Assistant Commissioner of Income Tax, Circle-15(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1516
Income-tax Act, 1961-Section 143(3), 24, 24(b), 24(a), 24(1)(vi), 143(1), 234B, 271(1)(c)
Tribunals and Commissions29 Jun 2026Dismissed
DCIT Vs M/s. Advant IT Park Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1515
Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 68, 36(1)(iii), 254, 143, 37(1), 69CIndian Income-tax Act, 1922-Section 23(3)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Jun 2026
Income Tax Officer Vs Workex Solutions and Services Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1512
Income-tax Act, 1961-Section 143(1), 143(1)(a)(iv), 28
Tribunals and Commissions29 Jun 2026Partly Allowed
Sara Sae Pvt Ltd Vs Addl CIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1511
Income Tax Act, 1961-Section 143(3), 144C, 144C(5), 92CA(3), 80IA, 57(iii), 271(1)(c)
Tribunals and Commissions29 Jun 2026Allowed
Mukesh Kumar Vs ITO, Hapur
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1506
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions29 Jun 2026Partly Allowed
Rely Travel Company Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1505
Income-tax Act, 1961-Section 144, 147, 69A, 194H, 148, 115BBE, 234B, 234C, 234D
Tribunals and Commissions29 Jun 2026Allowed
The Federation Of Hotel & Restaurant Association Of India Vs Income Tax Officer, Ward Exemption 2(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1504
IT Act-Section 2(15), 10(23C), 11, 11(4A), 12A, 13(8), 143(3)
Tribunals and Commissions29 Jun 2026Allowed
Income Tax Officer Vs Anju
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1501
Income Tax Act, 1961-Section 147, 148A, 148, 147A, 151A, 144B
Tribunals and Commissions29 Jun 2026Dismissed
DCIT Vs Jai healthcare Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1499
Income Tax Act, 1961-Section 250, 147, 143(3), 132, 148, Explanation 2 of Section 148, 143(2), 142(1), 68, 69C, 69A
Tribunals and Commissions29 Jun 2026Partly Allowed
Shri Maharaja Aggarsain Parakartik Chikitsa & Yog Peeth, Haryana Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1498
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB
Tribunals and Commissions29 Jun 2026Allowed
Chander Has Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1497
Income Tax Act, 1961-Section 250
Tribunals and Commissions29 Jun 2026Allowed
Investcare Edu Foundation Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1496
Income Tax Act, 1961-Section 12A(1)(c)(iii), 12A(1)(ac)(iii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii), 80G(5)(ii)(b)(B)