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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,250 of 61,517

High Courts09 Jun 2026Allowed

Farida Parvin Vs State Of West Bengal

Calcutta High Court · (2026) 06 CAL CK 0418

Code Of Criminal Procedure, 1973-Section 451, 452, 457, 458, 459Bharatiya Nyaya Sanhita, 2023-Section 61(2), 308(5), 319(2), 351(2), 351(3)
High Courts09 Jun 2026Allowed

Devi Vs State Of Tamil Nadu And Others

Madras High Court · (2026) 06 MAD CK 0375

Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders And Slum- Grabbers, Act, 1982-Section 2(e)