JUDGMENT DATABASE

Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,246 of 61,645

Tribunals and Commissions29 Jun 2026

Madan Singh Vs Income Tax Officer, Ward-29(1), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1594

Income Tax Act, 1961-Section 250, 271B, 144, 143(2), 142(1), 115BBE, 271A, 44AB, 68, 69, 115BBTaxation Laws (Second Amendment) Act, 2016-Section 115BBE

Read judgment

Tribunals and Commissions29 Jun 2026

Micromatic Machine Tools Pvt. Ltd. Vs DCIT, CPC, Banglore.

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1592

Income Tax Act, 1961-Section 250, 154, 36(1)(va), 139(1), 43B

Read judgment

Tribunals and Commissions29 Jun 2026

Supportaskill Care Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1537

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A

Read judgment

Tribunals and Commissions29 Jun 2026

Federation Of India Micro And Small And Medium Enterprises Vs CIT Exemption - New Delhi-, Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1522

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A

Read judgment

Tribunals and Commissions29 Jun 2026

Himdent Foundation Vs CIT (Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1519

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)

Read judgment

Tribunals and Commissions29 Jun 2026

M/s Pahwa Buildtech Pvt. Ltd. Vs Commissioner Of Income Tax (Appeals)-30

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1588

Income Tax Act, 1961-Section 68, 69, 139(1), 143(3), 147, 148, 250Finance Act, 2012

Read judgment

Tribunals and Commissions29 Jun 2026

Jeevan Jyoti Educational & Cultural Society Vs Income Tax Officer (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1587

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A

Read judgment

Tribunals and Commissions29 Jun 2026

Shree Shyam Gausewa Society Vs ITO Exemptions, Rohtak

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1583

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB(1)(b)(ii), 80G, 80G(5)(ii)

Read judgment

Tribunals and Commissions29 Jun 2026

New India Movement Vs Shri Prakash Dubey

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1580

Income Tax Act, 1961-Section 12A

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Indian National Theatre Trust Vs DCIT E New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1619

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Nile Realcon Private Limited Vs Office Of The Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1616

Income Tax Act, 1961-Section 250, 153C, 144, 142(1), 69C, 69A, 139, 147, 148, 149, 151, 153, 153A, 132, 132A, 142, 143

Read judgment

Tribunals and Commissions29 Jun 2026

Kartari Devi Vs Ward 2(2), Gurgaon Income Tax Office

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1613

Income Tax Act, 1961-Section 147, 144, 148

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Skill Tree Consulting Ltd. Vs DCIT, Circle-2(1)(1), Ghaziabad

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1612

Income Tax Act, 1961-Section 250, 115JB, 143(2), 142(1), 145(3), 144B

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Indian Rice Exporter Federation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1611

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Skylink Construction Private Limited Vs AO, Circle 22(2), CR. Building, Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1605

Income Tax Act, 1961-Section 250, 144, 144BConstitution of India-Article 14

Read judgment

Tribunals and Commissions29 Jun 2026Allowed

Suraj Trading Company Private Limited Vs ITO, Ward 24(4), C.R. Building, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1604

Income Tax Act, 1961-Section 250

Read judgment

Tribunals and Commissions29 Jun 2026Partly Allowed

Ajay Sharma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1632

Income Tax Act, 1961-Section 9, 9(1)(vii)(b), 40(a)(ia), 154, 195, 250

Read judgment

Tribunals and Commissions29 Jun 2026Partly Allowed

M/s. M.R. Overseas Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1630

Income-tax Act, 1961-Section 147, 143(3), 148

Read judgment

Tribunals and Commissions29 Jun 2026Partly Allowed

M/s. M.R. Overseas Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1625

Income-tax Act, 1961-Section 147, 143(3), 148

Read judgment

Tribunals and Commissions29 Jun 2026Partly Allowed

Bharat Khandelwal Vs ACIT Circle-35 (1) Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1624

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBE, 145(3), 69A, 285BA, Rule 114E

Read judgment