JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,244 of 61,517

High Courts10 Jun 2026Allowed

Pankaj Dhawan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0566

Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 115(2), 190, 305, 351(2)Indian Penal Code, 1860-Section 149, 323, 380, 506
High Courts10 Jun 2026Allowed

Bikramjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0565

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 436, 436A, 439
High Courts10 Jun 2026Allowed

Lovepreet Singh @ Sonu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0563

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 436, 436A, 439
High Courts10 Jun 2026Allowed

Manshu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0562

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Code Of Criminal Procedure, 1973-Section 438
High Courts10 Jun 2026Allowed

Jawhar T. Mordani Vs Sushila Devi Agarwal

Meghalaya High Court · (2026) 06 MEG CK 0538

Code Of Civil Procedure, 1908 - Section 11, 105, 151Code Of Civil Procedure, 1908 - Order 16 Rule 1A, Order 16 Rule 1(3)Constitution Of India, 1950 - Article 227
High Courts10 Jun 2026Dismissed

Ashok Kumar Pal Vs Directorate Of Enforcement

Delhi High Court · (2026) 06 DEL CK 0536

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 61(2), 318(4), 336(3), 338, 340(2)Information Technology Act, 2000- Section 66D
High Courts10 Jun 2026Disposed Of

Khuram Parvez Vs National Investigation Agency

Delhi High Court · (2026) 06 DEL CK 0535

Constitution of India, 1950- Article 21, 22Code of Criminal Procedure Code, 1973- Section 161, 164, 173, 437(1), 437(1)(i), 437(1)(ii)Indian Penal Code, 1860- Section 120B, 121, 121A