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High Courts03 Jul 2026Dismissed

M P Jackson Vs The Reserve Bank Of India & Ors.

High Court Of Kerala · (2026) 07 KL CK 1725

Banking Regulation Act, 1949-Section 36AAA, 56, 35A, 36AA, 36-A, Part VKerala Co-operative Societies Act, 1969-Section 87, 32, 32(1), 28Madhya Pradesh Co-operative Societies Act, 1960-Section 53(1)
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High Courts03 Jul 2026Dismissed

Binshad Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 07 KL CK 1729

Constitution of India-Article 226, 32Kerala Anti-Social Activities (Prevention) Act, 2007-Section 3(1), 13(2)(i), 14Indian Penal Code-Sections 34, 143, 147, 148, 149, 201, 294(b), 307, 308, 323, 324, 326, 341, 354, 363, 370, 377, 392, 394, 427, 447, 448, 452, 506, 506(i), 506(ii)
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