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High Courts03 Jul 2026

The State Of Madhya Pradesh Vs Ganesh Parte

Madhya Pradesh High Court · (2026) 07 MP CK 0898

Code of Criminal Procedure, 1973-Section 378(III), 378Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(B)/20(a)(1), 57, 8(b) read with Section 20(a)(ii), 18(c)
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High Courts03 Jul 2026

Dr Sachin Gagajibhai Sheta Vs UOI & Ors.

Delhi High Court · (2026) 07 DEL CK 0777

Constitution of India-Article 14, 16Indian Medical Council Act, 1956-First Schedule, Third Schedule, Part-INational Medical Commission Act, 2019-Section 25, 25(2), 35
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High Courts03 Jul 2026

Amulya Kapoor Vs Rahul Sarin & Ors.

Delhi High Court · (2026) 07 DEL CK 0985

Code of Civil Procedure, 1908-Section 96, Order XLI, XII Rule 6, 114, XLVII Rule 1Registration Act, 1908-Section 17Bharatiya Sakshya Adhiniyam, 2023-Section 95
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High Courts03 Jul 2026

Pawan Kumar Vs Rajender Kumar

Delhi High Court · (2026) 07 DEL CK 0988

Code of Civil Procedure, 1908-Order XLI, Section 96, 151, VII Rule 11, VII Rule 11 (a), 7 Rule 11AMaintenance and Welfare of Parents and Senior Citizen Act, 2007Hindu Succession Act, 1956-Section 14, 8
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