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12,31,517 judgments in All Courts · page 1,219 of 61,576

Tribunals and Commissions24 Jun 2026Dismissed

DCIT, CC-3, New Delhi Vs Mehfooz Khan

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1844

Income-tax Act, 1961-Section 143(3), 153A, 69, 132, 44AD, 44AD(6)(ii), 153A(1), 158BA, 113, 153C, 139, 147, 148, 149, 151, 153, 132A, 153B

Tribunals and Commissions24 Jun 2026Partly Allowed

Gaurav Salhotra Vs ITO, Ward 1 (2), Ghaziabad

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1842

Income-tax Act, 1961-Section 143(2), 142(1), 10(38), 69, 68, 234A, 234B, 234C, 133(6), 131Contract Act

Tribunals and Commissions24 Jun 2026Partly Allowed

Kanta Devi Jalan Vs DCIT, Central Circle 31, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1836

Income-tax Act, 1961-Section 127, 132, 139, 145(3), 148, 153A, 133(6)VAT Act

Tribunals and Commissions24 Jun 2026Partly Allowed

Spectris Technologies Pvt. Ltd. Vs Income Tax Officer, Ward 9(1), New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1835

Income Tax Act, 1961-Section 250, 143(3), 115JB, 143(1), 143(2), 142(1), 144C, 92, 234B, 2340, 244A, 92C(2)

Tribunals and Commissions24 Jun 2026Dismissed

Income Tax Officer Vs Arun Kumar Kanojia

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1834

Income Tax Act, 1961-Section 143(3), 143(2), 133(6), 68, 41(1)Income Tax Rule-Rule 46A

Tribunals and Commissions24 Jun 2026Allowed

Vijay Kumar Manchanda Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1829

Income Tax Act, 1961-Section 147, 144BEvidence Act 1972-Section 3

Tribunals and Commissions24 Jun 2026

Deputy Commissioner Of Income Tax Vs Peethambra Granites Private Limited

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1828

Income Tax Act, 1961-Section 154, 80IA, 80IA(4)(iv), 143(1)

Tribunals and Commissions24 Jun 2026Dismissed

ACIT, Circle -10(1) Vs M/s IL & FS Energy Development Company Limited

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1827

Income Tax Act, 1961-Section 143(3)

Tribunals and Commissions24 Jun 2026

M/s Edenic Propbuild Private Limited Vs Additional Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1826

Income Tax Act, 1961-Section 250, 37(1)

Tribunals and Commissions24 Jun 2026Allowed

Garib Dass Acharya Peeth Jand Sahib Koth Swami Dayal Dass Chhudani Vs CIT Exemptions Chandigarh

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2021

Income Tax Act, 1961-Section 12A

Tribunals and Commissions24 Jun 2026Allowed

Vidhu Gupta Vs DCIT, Central Circle -8 Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2020

Income Tax Act, 1961-Section 132, 221, 221(1)

Tribunals and Commissions24 Jun 2026Allowed

Indian Education Foundation Vs CIT Exemption New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2027

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A

Tribunals and Commissions24 Jun 2026Allowed

New India Movement Vs Shri Prakash Dubey Cit(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2023

Income Tax Act, 1961-Section 80G

Tribunals and Commissions24 Jun 2026

Shri Sanatan Daram Sabha Vs CIT Exemptions

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2101

Income Tax Act, 1961-Section 80G, 80G(5)(ii)

Tribunals and Commissions24 Jun 2026Allowed

Shakuntla Data Vs ITO, Ward 2

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1895

Income-tax Act, 1961-Section 143(2), 142(1), 68, 115BBE

Tribunals and Commissions24 Jun 2026

National Federation Of Co-Operative Sugar Factories Limited Vs ITO, Ward-53(5)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1889

Income-tax Act, 1961-Section 143(3), 143(3A), 143(3B), 143(2), 142(1), 80P, 80P(2)(d), 143(1), 56, 263, 80P(2)(a)(i)Maharashtra Cooperative Societies Act, 1960Gujarat State Cooperative Societies Act

Tribunals and Commissions24 Jun 2026Allowed

Toyo Springs Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1885

Income Tax Act, 1961-Section 143(3), 144B, 143, 35(2AB), 35(2B), 35(1)(i), 37(1)Income-tax Rules-Rule 6(7A)

Tribunals and Commissions24 Jun 2026

Ishleen Kaur Vs ITO, Ward 50 (1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1881

Income-tax Act, 1961-Section 10(38), 147, 69A, 69C, 148, 151A

Tribunals and Commissions24 Jun 2026Dismissed

Krishan Chand Jain Vs ITO, Ward-2(3)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1880

Income Tax Act, 1961-Section 271(1)(c), 143(2), 143(3), 271

Tribunals and Commissions24 Jun 2026Allowed

KMPG Global Services Private Limited Vs CIT(Appel), National Faceless Appeal Centre, Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1879

Income Tax Act-Section 250, 147, 144B, 139(1), 148, 234A, 2348, 234C, 271(1)(c), 143(3)