High Courts06 Jul 2026
M/S KBG Engineers Vs Delhi Tourism And Transportation Development Corporation Ltd
Delhi High Court · (2026) 07 DEL CK 1307
Arbitration and Conciliation Act, 1996-Section 29(A)(4), 29(A)
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12,32,888 judgments in All Courts · page 1,218 of 61,645
High Courts06 Jul 2026
Government Of India Through Ministry Of Road Transport And Highways Vs Qingdao Construction Engineering Group Company Ltd
Delhi High Court · (2026) 07 DEL CK 1271
Code of Civil Procedure, 1908-Section 151
High Courts06 Jul 2026Dismissed
Vinit Chawla Vs Reserve Bank Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0619
RBI (Staff) Regulations, 1948-Regulation 47(1), 32, 47(1)(g), 50(h)
High Courts06 Jul 2026
Anush Agarwalla Vs Ad-Hoc Committee For Governance Of Equestrian Federation Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0620
High Courts06 Jul 2026Dismissed
Shriram Pistons & Rings Ltd Vs Usha International Ltd
Delhi High Court · (2026) 07 DEL CK 0745
Arbitration and Conciliation Act, 1996-Section 12, 12(5), 16, 18, 28(1)(a), 28(3), 34, 34(2)(a)(iii), 34(2)(a)(v), 34(2)(b)(ii), 34(2A), 48(2)(b), 75, 81Contract Act, 1872-Section 23
High Courts06 Jul 2026
JPC Infrastructure and Constructions Private Limited Vs Alstom Transport India Limited
Delhi High Court · (2026) 07 DEL CK 0721
Arbitration and Conciliation Act, 1996-Section 5, 8, 9, 11, 18, 27, 28(1)(a), 28(3), 34, 34(1), 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 34(3), 34(5), 34(6), 36, 42A, 48, 48(2)(b), 75, 81Contract Act, 1872-Section 23Code of Civil Procedure, 1908-Section 80
High Courts06 Jul 2026
Vinay Mawandia Vs Bimal Mawandia & Anr.
Delhi High Court · (2026) 07 DEL CK 0589
Arbitration and Conciliation Act, 1996-Section 7, 23, 28(1)(a), 28(3), 31, 31(1), 31(2), 31(5), 33, 34, 34(1), 34(2), 34(2)(b)(ii), 34(2-A), 34(3), 36, 48, 48(2)(b), 75, 81Code of Civil Procedure, 1908-Order XXI, Section 151Indian Contract Act, 1872-Section 2, 2(b), 2(e), 10, 13, 23
High Courts06 Jul 2026Dismissed
Shriram Pistons & Rings Ltd Vs Usha International Ltd
Delhi High Court · (2026) 07 DEL CK 0590
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(v), 34(2A), 34(2)(b)(ii), 34(2)(a)(iii), 36, 12, 12(5), 16, 18, 48(2)(b), 75, 81, 28(1)(a), 28(3)Contract Act, 1872-Section 23Code of Civil Procedure, 1908-Order XXI
High Courts06 Jul 2026
Union Of India Vs M/s ISC-Yug (JV)
Delhi High Court · (2026) 07 DEL CK 0592
Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(3), 31(5), 33Limitation Act-Section 29(2), 14, 5
High Courts06 Jul 2026Allowed
Manish Sharma Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0763
Bharatiya Nyaya Sanhita, 2023-Sections 308/318(4)/319IPC-Sections 383/420/416Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Sabee Alam Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0762
Cr.P.C.-Section 313, 311, 164
High Courts06 Jul 2026Allowed
Sunil @ Sunil Malik & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0761
IPC-Section 498A, 406, 34, 377Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026
Ravinder Prasad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0769
IPC-Sections 498ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Kishan Veer Singh & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0722
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Sudhir Kumar & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0723
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts06 Jul 2026Allowed
Surya Kant Sawant & Anr. Vs The State Of (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0328
IPC-Section 498A/509/34
High Courts06 Jul 2026Allowed
Sh Dhanush Raj Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0329
BNS-Section 309(4)/311/317(2)/3(5)
High Courts06 Jul 2026Allowed
Raman Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0330
BNS-Section 309(4)/311/3(5)
High Courts06 Jul 2026Allowed
Jaswant Kumar Rao Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0331
IPC-Section 376D/506
High Courts06 Jul 2026Allowed
Sangeeta Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0307
NDPS Act-Section 21/25/29