Tribunals and Commissions06 Jul 2026Allowed
Charan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2299
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 1,175 of 61,576
Tribunals and Commissions06 Jul 2026
Manish Sakhuja Vs Income Tax Officer Ward 59(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2301
Income Tax Act, 1961-Section 250, 251
Tribunals and Commissions06 Jul 2026
Sunny Deserts P Ltd Vs Income Tax Officer Ward 24(1) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2401
Income Tax Act, 1961-Section 143(1), 32
Tribunals and Commissions06 Jul 2026Allowed
Sh. Akhil Garg Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2398
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Jul 2026Allowed
Kanhiya Developers Pvt Ltd. Vs CIT(A), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2165
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Jul 2026
Suraj Bhan Vs ITO, Ward 1, Panipat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2159
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions06 Jul 2026Allowed
Pushpa Vs Ward 51 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2140
Income Tax Act, 1961-Section 148
Tribunals and Commissions06 Jul 2026
Forerunner Capital Investments Limited Vs Ward 9(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2108
Income Tax Act, 1961-Section 32, 14A, Rule 8DCompanies Act, 2013
Tribunals and Commissions06 Jul 2026
Sh. Akhil Garg Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2013
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Jul 2026
M.K. Constructions Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2043
Income Tax Act-Section 250, 68/115 BBE (1)Income Tax Rules-Rule 46A
Tribunals and Commissions06 Jul 2026
Nidhi Sharma Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2044
Tribunals and Commissions06 Jul 2026
Sh. Gyanveer Singh Vs Income Tax Officer (OSD)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2045
Income Tax Act, 1961-Section 143(3), 115BBE, 40A(3)
High Courts06 Jul 2026
Sindhu.G & Ors. Vs Balachandran & Ors.
High Court Of Kerala · (2026) 07 KL CK 1712
Code of Criminal Procedure, 1973-Section 174, 161Indian Penal Code-Section 304 read with Section 34, 304AMotor Vehicles Act-Section 140, 166
High Courts06 Jul 2026Allowed
Sindhu S. Nair Vs Shyni Anoop & Anr.
High Court Of Kerala · (2026) 07 KL CK 1713
Negotiable Instruments Act-Section 138, 138(b), 118, 139Code of Criminal Procedure, 1973-Section 357(1)(b)
High Courts06 Jul 2026
Biju Vs State Of Kerala
High Court Of Kerala · 2023 INSC 878
Narcotic Drugs and Psychotropic Substances Act-Section 20(b)(ii)(B), 41, 42, 43, 50, 50(1), 50(5), 50(6)Code of Criminal Procedure, 1973-Section 100
High Courts06 Jul 2026
Vipin Vs State Of Kerala
High Court Of Kerala · (2026) 07 KL CK 1715
Indian Penal Code-Sections 323, 324, 326, 308, 307, 320
High Courts06 Jul 2026
XXXX Vs State Of Kerala
High Court Of Kerala · (2026) 07 KL CK 1716
Indian Penal Code-Section 354A(1)(i), 509Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 9(n), 10, 11(i), 12Juvenile Justice (Care and Protection of Children) Act, 2015-Section 75
High Courts06 Jul 2026
Pomsy Food Products (P) Ltd Vs Union Of India & Ors.
High Court Of Kerala · (2026) 07 KL CK 1717
Companies Act, 1956
High Courts06 Jul 2026
N. Suveendran Vs The State Tax Officer & Ors.
High Court Of Kerala · (2026) 07 KL CK 1718
Central Goods and Services Tax Act, 2017-Section 29, 29(2), 29(2)(a), 29(2)(e)
Tribunals and Commissions06 Jul 2026
Punjab National Bank Vs Smt. Sheela Devi & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1822