High Courts07 Jul 2026
Babita Dagar Vs State Of Delhi
Delhi High Court · (2026) 07 DEL CK 0657
Indian Penal Code, 1860-Sections 302, 34, 307, 120-BCode of Criminal Procedure, 1973-Sections 82, 83, 313Indian Evidence Act, 1872-Section 32 (1)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 1,173 of 61,576
High Courts07 Jul 2026
Rajinder @ Jinder Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0758
High Courts07 Jul 2026Allowed
Rahul Vaid & Ors. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0757
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Jul 2026
Shri Lalu Prasad Yadav Vs Central Bureau Of Investigation
Delhi High Court · (2026) 07 DEL CK 0768
Right to Information Act, 2005
High Courts07 Jul 2026Allowed
Vikrant @ Vikrant Kumar Vs State Of NCT Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0767
IPC-Sections 363, 323, 506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Jul 2026Allowed
Balveer Singh & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0766
Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Jul 2026
Karan Vs State Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0765
Constitution of India-Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 36, 47, 48, 49Code of Criminal Procedure, 1973-Section 50, 50(1)
High Courts07 Jul 2026Allowed
Manish Wadhawan & Ors. Vs The State Govt. Of NCT Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0764
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Jul 2026Dismissed
Dinesh Chauhan & Ors. Vs State Nct Of Delhi And Anr.
Delhi High Court · (2026) 07 DEL CK 0323
IPC-Section 323, 509, 34, 313, 354, 377, 506, 498ACrPC-Section 164Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act
High Courts07 Jul 2026Dismissed
Abhishek Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0324
BNS-Section 110/3(5)
High Courts07 Jul 2026Allowed
Om Tripathi Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0325
IPC-Section 307/195A/506/120B/34JJ Act-Section 83
High Courts07 Jul 2026Allowed
Vijay @ Lakhan Vs State Of Delhi
Delhi High Court · (2026) 07 DEL CK 0326
IPC-Section 302/34CrPC-Section 164, 161
High Courts07 Jul 2026Allowed
Manisha Gautam Vs State Of GNCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0327
IPC-Section 419/420/448/465/467/468/471/120B
High Courts07 Jul 2026Disposed Of
Ramesh Choudhary @ Ramesh Kumar Vs Brij Mohan & Ors.
Delhi High Court · (2026) 07 DEL CK 0373
High Courts07 Jul 2026Disposed Of
Devender Mehto Vs Sh Santosh Gupta & Ors.
Delhi High Court · (2026) 07 DEL CK 0375
MV Act-Section 171
High Courts07 Jul 2026Disposed Of
Oriental Insurance Co Ltd Vs Murari Lal & Ors
Delhi High Court · (2026) 07 DEL CK 0376
MV Act-Section 171
High Courts07 Jul 2026Dismissed
The Oriental Insurance Co. Ltd. Vs Naveen Sehrawat & Ors.
Delhi High Court · (2026) 07 DEL CK 0378
Motor Vehicles Act-Section 167 (1), 167Workmen's Compensation Act, 1923Indian Penal Code, 1860-Section 279/337/339
High Courts07 Jul 2026Dismissed
Darshan Lal & Ors. Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0401
Delhi Agricultural Produce Marketing (Regulation) Act, 1998-Section 71Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000-Rule 15, 24, 24(2)Constitution of India-Articles 14, 19(1)(g), 226
High Courts07 Jul 2026Dismissed
State Vs Dinesh
Delhi High Court · 2015 INSC 786
IPC-Sections 392/397/411, 392, 397, 411Evidence Act, 1862-Section 27
High Courts07 Jul 2026Dismissed
State (NCT Of Delhi) Vs Parvez
Delhi High Court · (2026) 07 DEL CK 0403
Code of Criminal Procedure Code, 1973-Section 378 (1), 161, 164Indian Penal Code, 1860-Sections 376(2)(g)/366/363/506/34, 363, 376/506/34, 366/34, 376(2)(g), and 506/34