Food Safety and Standards Act, 2006-Section 25, 47(5), 89Food Safety and Standards (Import) Regulations, 2017-Regulation 13(1), 15Customs Act, 1962-Section 110(1), 144

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High Courts15 Jul 2026Allowed

M/s Drosia India Limited Thru. Director Mr. Waheedul Hasan Siddiqui Vs The State of U.P. Thru. the Prin. Secy. Deptt. of Housing and Urban Planning Lko. and 3 others

Allahabad High Court · 2026:AHC-LKO:46625-DB

Uttar Pradesh Urban Planning and Development Act, 1973-Section 41(3)

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High Courts15 Jul 2026Dismissed

ITD-ITD CEM Joint Venture Vs Kolkata Metro Rail Corporation Ltd.

Calcutta High Court · (2026) 07 CAL CK 0147

Arbitration and Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1872-Section 29

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High Courts15 Jul 2026Dismissed

Goodfaith Holding Private Limited Vs M/s. Supreme Wood Productys Private Limited

Calcutta High Court · 2026:CHC-OS:307-DB

Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11, Order VII Rule 13

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High Courts15 Jul 2026Dismissed

Punalur Paper Mills Limited Vs. KAHM Industries Private Limited and Ors

Calcutta High Court · (2026) 07 CAL CK 0144

Code of Civil Procedure, 1908-Order VII Rule 11

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High Courts15 Jul 2026Disposed of

M/s. Credence International Vs Union of India & Ors.

Calcutta High Court · 2026:CHC-OS:308

Food Safety and Standards Act, 2006-Section 25, 47(5), 89Food Safety and Standards (Import) Regulations, 2017-Regulation 13(1), 15Customs Act, 1962-Section 110(1), 144

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High Courts15 Jul 2026Allowed

Smt Shikha Yadav and another Vs State of U.P. and 2 others

Allahabad High Court · (2026) 07 AHC CK 0140

Code on Social Security, 2020-Section 2(43), 60, 62, 161Constitution of India-Article 15, 38, 39, 42, 43, 254U.P. Fundamental Rules (Financial Handbook, Volume II, Parts 2 to 4)-Rule 153

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High Courts15 Jul 2026Allowed

Manoharlal (Deceased) and 4 others Vs Jagdish Prasad Goel

Allahabad High Court · 2026:AHC:143830

Provincial Small Cause Courts Act, 1887-Section 25Uttar Pradesh Regulation of Urban Premises Tenancy Act, 2021-Section 4, 38Code of Civil Procedure, 1908-Order VII Rule 11

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High Courts15 Jul 2026Dismissed

Adeem Ali Vs State of U.P. Thru. Prin. Secy. Home Lko. And 2 Others

Allahabad High Court · 2026:AHC-LKO:46740

Bharatiya Nyaya Sanhita, 2023-Section 69Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(s), 3(2)(v)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183, 210, 227

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High Courts15 Jul 2026Allowed

Gulzar Ali Vs State Of U.P. Thru. Prin. Secy. Home Lko. And 2 Others

Allahabad High Court · 2026:AHC-LKO:46680

Code of Criminal Procedure, 1973-Section 311, 161, 164

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High Courts15 Jul 2026Dismissed

Murti Markandeshwar Ji Maharaj Gopal Ki Bagiya City Jhansi Vs Smt. Jyoti Gangwani And Another

Allahabad High Court · 2026:AHC:142875

U.P. Regulation of Urban Premises Tenancy Act, 2021-Section 21Code of Civil Procedure, 1908-Order I Rule 10Constitution of India-Article 227

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Tribunals and Commissions15 Jul 2026Dismissed

Flint Group India Pvt. Ltd. Vs. CJ Shah & Co.

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0044

NCLT Rules, 2016-Rule 11

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Tribunals and Commissions14 Jul 2026Disposed Of

Mr. Birendra Narayan & Anr. Vs M/s Diamond Multistate CGHS Ltd.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 07 RERA CK 2652

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 79, 89, 2(zk)(iv), 2, 2(zk), 2(zg), 2(zn), 3, 18(1), 12Societies Registration Act, 1860Multistate Cooperative Societies Act

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Tribunals and Commissions14 Jul 2026Disposed Of

Sanjeev Kumar Anwar (HUF) Vs M/s Diamond Multistate CGHS Ltd. & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 07 RERA CK 2655

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 79, 89, 2, 2(zk), 2(zk)(iv), 2(zg), 2(zn), 3, 12, 18(1)Societies Registration Act, 1860Multistate Cooperative Societies Act

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Tribunals and Commissions14 Jul 2026Dismissed

M/S. British Airways Plc. Vs Assistant Director Of Income Tax, Circle 1(1), International Taxation, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2523

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